High Courts09 Mar 1934Disposed Of
Shyam Lal Vs Hira Nath Chela
Allahabad High Court · AIR 1934 All 685 : 153 Ind. Cas. 479
Agra Tenancy Act, 1926 — Section 121, 230
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,380 of 5,024
High Courts09 Mar 1934
Jagannath Prasad Vs Rafat Ali Khan
Allahabad High Court · (1934) 03 AHC CK 0017
High Courts09 Mar 1934Allowed
Emperor Vs Makhi
Allahabad High Court · AIR 1934 All 767
Criminal Tribes Act, 1911 — Section 10
High Courts09 Mar 1934Allowed
Gauri Shanker, Lala Vs Gopal Das, Lala and others
Allahabad High Court · (1934) 03 AHC CK 0007
High Courts08 Mar 1934Allowed
Babu Ram Vs Ram Charan Lal and Another
Allahabad High Court · AIR 1934 All 1023
High Courts08 Mar 1934Dismissed
Pandit Sadayatan Pande M.L.C., Proprietor of the Firm Rai Saheb Sri Newas Pande Vs Firm Ram Chandra Gopal
Allahabad High Court · (1934) 03 AHC CK 0055
High Courts08 Mar 1934Allowed
(Rai) Govind Chand Vs Gajadhar
Allahabad High Court · AIR 1934 All 677
Civil Procedure Code, 1908 (CPC) — Section 151, 96
High Courts08 Mar 1934Disposed Of
Alley Rasul Ali Khan and Another Vs Balkishun and Others
Allahabad High Court · (1934) 03 AHC CK 0039
High Courts08 Mar 1934Dismissed
Sadayatan Pande Vs (Firm) Ram Chandra Gopal
Allahabad High Court · (1934) 03 AHC CK 0037
High Courts08 Mar 1934
Ajodhya Pandey Vs Mt. Rajna and Others
Allahabad High Court · AIR 1934 All 875 : 152 Ind. Cas. 114
North Western Provinces Tenancy Act, 1901 — Section 22
High Courts07 Mar 1934Dismissed
Lalji Sahai and Another Vs Parsottam Ahir and Others
Allahabad High Court · AIR 1934 All 687 : 153 Ind. Cas. 678
High Courts07 Mar 1934Disposed Of
Jawahar Lal Vs Mathura Prasad and Another
Allahabad High Court · (1934) 03 AHC CK 0051
High Courts07 Mar 1934Allowed
Jangali Tewari Vs Naubat Tewari and Others
Allahabad High Court · (1934) 03 AHC CK 0049
High Courts07 Mar 1934Allowed
Jamuna Dube Vs Mathura Rai and Others
Allahabad High Court · AIR 1934 All 676
High Courts07 Mar 1934
Dip Chand Vs Emperor
Allahabad High Court · AIR 1934 All 872 : 155 Ind. Cas. 540
Penal Code, 1860 (IPC) — Section 323, 353
High Courts06 Mar 1934Allowed
Om Prakash Vs Jugal Kishore
Allahabad High Court · AIR 1934 All 847 : 153 Ind. Cas. 404
Agra Tenancy Act, 1926 — Section 222
High Courts06 Mar 1934Dismissed
Jugal Kishore Vs Prag Kalwar and others
Allahabad High Court · (1934) 03 AHC CK 0047
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts06 Mar 1934Dismissed
Baldeo Vs Lachhmi Narain and Others
Allahabad High Court · (1934) 03 AHC CK 0043
High Courts06 Mar 1934Dismissed
Mathura Prasad and Others Vs Ram Sarup
Allahabad High Court · AIR 1934 All 617
Transfer of Property Act, 1882 — Section 55(1)