High Courts28 Mar 1934Dismissed
Ram Das Vs Dist. Judge
Allahabad High Court · AIR 1934 All 885
Succession Act, 1925 — Section 219(f)
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,378 of 5,024
High Courts28 Mar 1934
Ram Dass Vs District Judge of Jhansi
Allahabad High Court · 150 Ind. Cas. 748
Succession Act, 1925 — Section 219(f)
High Courts28 Mar 1934
Ali Bux and Another Vs Emperor
Allahabad High Court · AIR 1934 All 877 : 150 Ind. Cas. 1006
Criminal Procedure Code, 1898 (CrPC) — Section 200, 403Penal Code, 1860 (IPC) — Section 297
High Courts23 Mar 1934Dismissed
P.L. Jaitley Vs Kailash Narain Gupta
Allahabad High Court · AIR 1934 All 907 : 150 Ind. Cas. 750
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 4
High Courts23 Mar 1934Dismissed
Shankar Lal and Others Vs Shyam Sunder Lal
Allahabad High Court · (1934) 03 AHC CK 0059
High Courts23 Mar 1934Dismissed
Mt. Bhagwati Devi and Another Vs Gajadhar Prasad
Allahabad High Court · AIR 1934 All 940
Criminal Procedure Code, 1898 (CrPC) — Section 489
High Courts22 Mar 1934Dismissed
Hakim Mahmud Hasan and Others Vs L. Amba Prasad and Others
Allahabad High Court · AIR 1934 All 941
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts22 Mar 1934Disposed Of
Padam Prasad Vs Shambhu Dayal and Others
Allahabad High Court · (1934) 03 AHC CK 0034
High Courts22 Mar 1934Dismissed
Lachman Vs Ratnakar Singh and Others
Allahabad High Court · AIR 1934 All 836 : 153 Ind. Cas. 670
Easements Act, 1882 — Section 15, 52
High Courts22 Mar 1934
B. Ram Saran Das Johri Vs Emperor
Allahabad High Court · AIR 1934 All 717
Penal Code, 1860 (IPC) — Section 153A
High Courts21 Mar 1934Dismissed
Gajadhar Misir Vs Bechan Chamar
Allahabad High Court · (1934) 03 AHC CK 0060
High Courts21 Mar 1934Dismissed
A.F.H. Pushong Vs Mrs. E.O. Pushong
Allahabad High Court · AIR 1934 All 624 : 150 Ind. Cas. 543
Divorce Act, 1869 — Section 17
High Courts21 Mar 1934Dismissed
Baijnath Rai and Others Vs Mt. Suberna Kuer and Another
Allahabad High Court · AIR 1934 All 654 : 153 Ind. Cas. 420
Agra Tenancy Act, 1926 — Section 3
High Courts21 Mar 1934Dismissed
Jagernath Prasad Vs Mt. Dhanpati and Others
Allahabad High Court · AIR 1934 All 969
Transfer of Property Act, 1882 — Section 43
High Courts21 Mar 1934
B. Mahabir Singh and Another Vs B. Sheo Shankar Singh and Others
Allahabad High Court · AIR 1934 All 883 : 153 Ind. Cas. 672
High Courts20 Mar 1934
Raghubar Dayal Misra and Others Vs Shankar Lal and Others
Allahabad High Court · AIR 1934 All 876 : 152 Ind. Cas. 98
Specific Relief Act, 1877 — Section 56
High Courts20 Mar 1934
(Lala) Shiam Lal Vs Mohamad Ali Asghar Husain and Others
Allahabad High Court · AIR 1935 All 174 : 153 Ind. Cas. 73
Transfer of Property Act, 1882 — Section 41
High Courts19 Mar 1934Dismissed
Mahadeo Singh and Another Vs Emperor
Allahabad High Court · (1934) 03 AHC CK 0024
High Courts16 Mar 1934Allowed
Sarju Prasad Vs Shyam Lal and Others
Allahabad High Court · (1934) 03 AHC CK 0035
High Courts16 Mar 1934Dismissed
Municipal Board Vs Abdul Aziz Khan
Allahabad High Court · (1934) 03 AHC CK 0023