High Courts03 May 1934Dismissed
Sarju Singh Vs Shyam Sunder Singh and Another
Allahabad High Court · AIR 1934 All 948 : 153 Ind. Cas. 674
Transfer of Property Act, 1882 — Section 128
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,376 of 5,024
High Courts03 May 1934Dismissed
In Re: Rajendra Chandra Sen
Allahabad High Court · AIR 1934 All 958 : 152 Ind. Cas. 825
General Clauses Act, 1897 — Section 3(15)
High Courts03 May 1934
Hakim Syed Wahajuddin Vs Hakim Syed Ali Ahmad and Others
Allahabad High Court · AIR 1934 All 983 : 153 Ind. Cas. 595
Transfer of Property Act, 1882 — Section 14
High Courts01 May 1934Dismissed
Mohammad Jan Vs Gulzari and Others
Allahabad High Court · AIR 1934 All 905 : 153 Ind. Cas. 160
Agra Tenancy Act, 1926 — Section 132
High Courts01 May 1934Dismissed
Nazir Ahmad Vs Emperor
Allahabad High Court · AIR 1934 All 944 : 152 Ind. Cas. 884
Penal Code, 1860 (IPC) — Section 147
High Courts01 May 1934
Rameshwar Vs Emperor
Allahabad High Court · AIR 1934 All 879
Criminal Procedure Code, 1898 (CrPC) — Section 55Penal Code, 1860 (IPC) — Section 225B
High Courts01 May 1934
Nem Singh and Others Vs Emperor
Allahabad High Court · AIR 1934 All 908 : 152 Ind. Cas. 741
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 149
High Courts30 Apr 1934Dismissed
Jan Ali Vs Emperor
Allahabad High Court · AIR 1934 All 833 : 152 Ind. Cas. 804
Penal Code, 1860 (IPC) — Section 381, 456, 457, 511
High Courts30 Apr 1934
Darsu Vs Emperor
Allahabad High Court · AIR 1934 All 845 : 152 Ind. Cas. 785
Criminal Procedure Code, 1898 (CrPC) — Section 109, 120(2), 406
High Courts27 Apr 1934Dismissed
Mujtaba Hasan Vs Raghubir Saran
Allahabad High Court · AIR 1934 All 1038 : 150 Ind. Cas. 1005
Agra Tenancy Act, 1926 — Section 266
High Courts27 Apr 1934
Sita Ram and Others Vs Kamar Uddin and Others
Allahabad High Court · AIR 1934 All 937 : 152 Ind. Cas. 828
High Courts20 Apr 1934Disposed Of
L. Madho Ram and Another Vs Jai Chand Rai and Others
Allahabad High Court · AIR 1935 All 360 : 155 Ind. Cas. 933
Succession Act, 1925 — Section 307
High Courts20 Apr 1934Allowed
Kishori Lal and Another Vs Emperor
Allahabad High Court · AIR 1934 All 1016 : 153 Ind. Cas. 157
Penal Code, 1860 (IPC) — Section 353
High Courts20 Apr 1934Dismissed
Pandit Hari Kishan Shastir Vs Ratan Singh
Allahabad High Court · AIR 1934 All 973
High Courts20 Apr 1934Allowed
Narotam Das Vs Sanwal Dass and Others
Allahabad High Court · AIR 1934 All 946 : 153 Ind. Cas. 664
Limitation Act, 1963 — Article 132
High Courts20 Apr 1934
Indian States Bank Ltd. Official Liquidator Vs Kunwar Sardar Singh and Others
Allahabad High Court · AIR 1934 All 855 : (1934) 4 CompCas 380
Companies Act, 1956 — Section 101, 235
High Courts19 Apr 1934Allowed
Puran Mal and Another Vs Shiva Lal and Another
Allahabad High Court · (1934) 04 AHC CK 0029
High Courts19 Apr 1934
Shyam Lal Vs Budh Sen
Allahabad High Court · AIR 1934 All 921 : 150 Ind. Cas. 949
High Courts18 Apr 1934Dismissed
Dhania Kuer and Others Vs Jai Jai Ram and Others
Allahabad High Court · AIR 1934 All 823