High Courts13 Aug 1934Disposed Off
Lurkhur Vs Emperor
Allahabad High Court · AIR 1934 All 976 : 153 Ind. Cas. 582
Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,374 of 5,024
High Courts13 Aug 1934Allowed
Secretary of State Vs Firm Janki Das Govind Ram
Allahabad High Court · AIR 1934 All 952
High Courts13 Aug 1934
Dattatray Mahadaji Phadnis Vs Rama Datt Sharma
Allahabad High Court · AIR 1935 All 49
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts13 Aug 1934
Daljit Vs Kacheru and Others
Allahabad High Court · AIR 1935 All 83 : 152 Ind. Cas. 192
Agra Tenancy Act, 1926 — Section 44Agra Tenancy Act, 1926 — Section 44Agra Tenancy Act, 1926 — Section 44
High Courts10 Aug 1934Dismissed
Bhairon Awasti Vs Lalta Misir and Others
Allahabad High Court · AIR 1934 All 954
High Courts10 Aug 1934
Muhammad Ekram Khan and Another Vs Mirza Muhammad Bakar and Others
Allahabad High Court · AIR 1935 All 106 : 152 Ind. Cas. 817
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts09 Aug 1934
Jassa Vs Dhani Ram and Another
Allahabad High Court · AIR 1934 All 950 : 153 Ind. Cas. 607
High Courts07 Aug 1934Dismissed
Sukhdeo Vs Emperor
Allahabad High Court · AIR 1934 All 978 : 153 Ind. Cas. 403
Criminal Procedure Code, 1898 (CrPC) — Section 197
High Courts06 Aug 1934Dismissed
Mt. Dhapo and Another Vs Ram Chandra and Others
Allahabad High Court · AIR 1934 All 1019
Evidence Act, 1872 — Section 44
High Courts06 Aug 1934Dismissed
Satyawan Acharya Vs Emperor
Allahabad High Court · AIR 1934 All 1031 : 153 Ind. Cas. 411
Press (Emergency Powers) Act, 1931 — Section 15
High Courts03 Aug 1934Dismissed
Suraj Kumar Vs Jagannath and Others
Allahabad High Court · AIR 1935 All 67 : 152 Ind. Cas. 541
High Courts03 Aug 1934Dismissed
Suraj Kumar Vs Mst. Chandra Kala
Allahabad High Court · (1934) 08 AHC CK 0004
High Courts01 Aug 1934
Jahan Singh Vs Dr. Hardat Singh and Another
Allahabad High Court · (1934) 08 AHC CK 0008
High Courts30 Jul 1934Dismissed
Ram Baran Vs Bodh Ram and Others
Allahabad High Court · AIR 1934 All 1051
High Courts30 Jul 1934Dismissed
Ali Naqi Vs Sheikh Baqridu and Others
Allahabad High Court · AIR 1934 All 1065 : 152 Ind. Cas. 31
Penal Code, 1860 (IPC) — Section 465
High Courts30 Jul 1934Dismissed
Kamta Prasad Vs Ram Baran
Allahabad High Court · (1934) 07 AHC CK 0001
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts26 Jul 1934Allowed
Brij Bihari Lal Vs Lalta Prasad and Sons and Another
Allahabad High Court · AIR 1934 All 943 : 153 Ind. Cas. 661
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts25 Jul 1934Disposed Of
Parshotam Saran Vs Narain Das
Allahabad High Court · AIR 1934 All 1047 : 152 Ind. Cas. 36
High Courts23 Jul 1934Allowed
Jangli Das Vs B. Lal Behari and Another
Allahabad High Court · AIR 1934 All 1056 : 152 Ind. Cas. 96
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 18
High Courts21 Jul 1934Dismissed
Lala Gauri Shankar Vs Babu Ram Sewak and Another
Allahabad High Court · 152 Ind. Cas. 39
Specific Relief Act, 1877 — Section 27(6)