High Courts23 Aug 1934Dismissed
Aziz Khan and Others Vs Emperor
Allahabad High Court · AIR 1935 All 103
Penal Code, 1860 (IPC) — Section 395Penal Code, 1860 (IPC) — Section 395Penal Code, 1860 (IPC) — Section 395
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,373 of 5,024
High Courts23 Aug 1934
Mt. Faryad Fatima Bibi Vs Mujahid Abbas and Others
Allahabad High Court · AIR 1934 All 1064 : 152 Ind. Cas. 360
High Courts23 Aug 1934
Aijaz Ahmad Vs Nazirul Hasan and Another
Allahabad High Court · AIR 1935 All 849 : 158 Ind. Cas. 447
Court Fees Act, 1870 — Section 12, 7(4)
High Courts23 Aug 1934
In Re: Sukhdeo Prasad
Allahabad High Court · AIR 1934 All 1052 : 152 Ind. Cas. 41
Stamp Act, 1899 — Section 61
High Courts22 Aug 1934Dismissed
Bansi Dhar and Another Vs Emperor
Allahabad High Court · AIR 1934 All 1032
Penal Code, 1860 (IPC) — Section 460
High Courts22 Aug 1934
Bansidhar and Another Vs Emperor
Allahabad High Court · 153 Ind. Cas. 364
Penal Code, 1860 (IPC) — Section 302, 411, 460
High Courts22 Aug 1934
Tulshi Prasad Vs Jagmohan Lal and Others
Allahabad High Court · AIR 1934 All 1048 : 152 Ind. Cas. 92
High Courts20 Aug 1934Dismissed
Mohammad Mehdi and Others Vs Emperor
Allahabad High Court · (1934) 08 AHC CK 0042
High Courts20 Aug 1934Disposed Off
Emperor Vs Mohd. Mehdi and Others
Allahabad High Court · AIR 1934 All 963
Registration Act, 1908 — Section 83
High Courts17 Aug 1934Disposed Off
Upendra Nath Basu Vs Municipal Board
Allahabad High Court · AIR 1934 All 1007 : 153 Ind. Cas. 359
High Courts17 Aug 1934
Randhir Singh Vs L. Thaman Lal
Allahabad High Court · AIR 1934 All 951 : 153 Ind. Cas. 551
Stamp Act, 1899 — Section 35
High Courts17 Aug 1934Dismissed
Thaman Lal Vs Chaudhari Randhir Singh
Allahabad High Court · (1934) 08 AHC CK 0002
High Courts16 Aug 1934Dismissed
Kehar Singh Vs Emperor
Allahabad High Court · AIR 1935 All 219 : 152 Ind. Cas. 367
United Provinces Prevention of Adulteration Act, 1912 — Section 4
High Courts16 Aug 1934Dismissed
Babu Ram Vs (Firm) Kaloo Mal, Bisheshar Prasad and Others
Allahabad High Court · AIR 1934 All 1069 : 152 Ind. Cas. 364
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts16 Aug 1934
Bhagirath Lal Vs Emperor
Allahabad High Court · AIR 1934 All 1017 : 153 Ind. Cas. 619
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts16 Aug 1934
Daya Ram Vs Emperor
Allahabad High Court · AIR 1934 All 988(1) : 153 Ind. Cas. 133
Penal Code, 1860 (IPC) — Section 193
High Courts15 Aug 1934Dismissed
Jaswant Singh Vs Ganga Sahai
Allahabad High Court · AIR 1934 All 1042
Agra Tenancy Act, 1926 — Section 24, 25
High Courts14 Aug 1934Dismissed
Nathu Ram Vs Emperor
Allahabad High Court · AIR 1934 All 982 : 153 Ind. Cas. 147
Explosive Substances Act, 1908 — Section 5
High Courts14 Aug 1934Dismissed
Sheo Shanker Vs Kashi Shanker and Others
Allahabad High Court · AIR 1935 All 139 : 157 Ind. Cas. 532
Specific Relief Act, 1877 — Section 42Specific Relief Act, 1877 — Section 42Specific Relief Act, 1877 — Section 42
High Courts13 Aug 1934Dismissed
Edward Waston Coleston Vs Mrs. Theresa Chitty and Others
Allahabad High Court · AIR 1934 All 1053 : 152 Ind. Cas. 124
Succession Act, 1925 — Section 222