High Courts21 Sept 1934Dismissed

Chandulal Vs Bharat Singh

Allahabad High Court · AIR 1935 All 96 : 152 Ind. Cas. 921

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts12 Sept 1934

Ram Sahai and Others Vs Uttama Debi and Others

Allahabad High Court · AIR 1935 All 79 : 152 Ind. Cas. 737

Criminal Procedure Code, 1898 (CrPC) — Section 139(a)Criminal Procedure Code, 1898 (CrPC) — Section 139(a)Criminal Procedure Code, 1898 (CrPC) — Section 139(a)