High Courts25 Oct 1934
Beni Vs Emperor
Allahabad High Court · AIR 1935 All 214
Penal Code, 1860 (IPC) — Section 379
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,369 of 5,024
High Courts24 Oct 1934Dismissed
(Syed) Ibne Ali Vs (Sahu) Dharam Kirti Saran
Allahabad High Court · AIR 1935 All 182 : 153 Ind. Cas. 410
High Courts24 Oct 1934Dismissed
Mt. Naraini Kuer Vs Thirpal
Allahabad High Court · AIR 1935 All 281 : 153 Ind. Cas. 505
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts24 Oct 1934
Nawal Kishore and Others Vs Buttu Mal and Another
Allahabad High Court · AIR 1935 All 243 : 153 Ind. Cas. 910
High Courts23 Oct 1934Dismissed
Munna Lal and Sons Vs Chairman Municipal Board
Allahabad High Court · AIR 1935 All 153
Uttar Pradesh Municipalities Act, 1916 — Section 164Uttar Pradesh Municipalities Act, 1916 — Section 164Uttar Pradesh Municipalities Act, 1916 — Section 164
High Courts23 Oct 1934
Kashi Prasad Verma Vs Municipal Board
Allahabad High Court · AIR 1935 All 28 : 154 Ind. Cas. 750
High Courts23 Oct 1934
Babu Lal Vs Hukam Singh
Allahabad High Court · AIR 1935 All 102 : 152 Ind. Cas. 932
Limitation Act, 1963 — Article 7Limitation Act, 1963 — Article 7Limitation Act, 1963 — Article 7
High Courts23 Oct 1934
Mizajilal Vs Seth Lachhmi Narain
Allahabad High Court · AIR 1935 All 238 : 153 Ind. Cas. 508
High Courts22 Oct 1934Dismissed
Ghulam Mustafa Vs Syed Khurshed Ali
Allahabad High Court · (1934) 10 AHC CK 0055
High Courts22 Oct 1934
Gorakh Nath and Others Vs Emperor
Allahabad High Court · AIR 1935 All 86 : 152 Ind. Cas. 934
Penal Code, 1860 (IPC) — Section 414Penal Code, 1860 (IPC) — Section 414Penal Code, 1860 (IPC) — Section 414
High Courts22 Oct 1934
Kanhaiya Lal Vs Mt. Champa Devi
Allahabad High Court · AIR 1935 All 203 : 153 Ind. Cas. 545
Hindu Law of Inheritance (Amendment) Act, 1929 — Section 2
High Courts22 Oct 1934
Ganga Prasad Vs Prabhat Dayal
Allahabad High Court · AIR 1935 All 141(1)
Penal Code, 1860 (IPC) — Section 405Penal Code, 1860 (IPC) — Section 405Penal Code, 1860 (IPC) — Section 405
High Courts20 Oct 1934
Gauri Dayal Vs Emperor
Allahabad High Court · AIR 1935 All 121
Railways Act, 1890 — Section 101Railways Act, 1890 — Section 101Railways Act, 1890 — Section 101
High Courts12 Oct 1934Allowed
Shyam Lal and Others Vs Emperor
Allahabad High Court · 156 Ind. Cas. 978
Penal Code, 1860 (IPC) — Section 302
High Courts12 Oct 1934
Abdul Salam and Others Vs Emperor
Allahabad High Court · AIR 1935 All 132
Penal Code, 1860 (IPC) — Section 397Penal Code, 1860 (IPC) — Section 397Penal Code, 1860 (IPC) — Section 397
High Courts10 Oct 1934
Mohammad Yunis Vs Tilok Chand and Others
Allahabad High Court · (1934) 10 AHC CK 0024
High Courts09 Oct 1934Allowed
Rambohor Misir Vs Chaturghun Rai
Allahabad High Court · AIR 1935 All 58
Presidency Small Cause Courts Act, 1882 — Section 25
High Courts09 Oct 1934
In Re: An Advocate of Allahabad
Allahabad High Court · AIR 1935 All 1
Criminal Procedure Code, 1898 (CrPC) — Section 194
High Courts05 Oct 1934
Lachhoo Vs (Firm) Munnilal-Babu Lal
Allahabad High Court · AIR 1935 All 183
Civil Procedure Code, 1908 (CPC) — Section 47