High Courts16 Nov 1934Dismissed
Lal Ratnakar Singh Vs Kr. Rudra Pratab Singh and Another
Allahabad High Court · AIR 1935 All 402 : 157 Ind. Cas. 429
Civil Procedure Code, 1908 (CPC) — Section 73
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,367 of 5,024
High Courts15 Nov 1934Allowed
Jalaun District Co-operative Bank Vs Official Receiver and Another
Allahabad High Court · AIR 1935 All 279
Provincial Insolvency Act, 1920 — Section 28(4)
High Courts15 Nov 1934
Balwant and Another Vs Parshadi Lal and Others
Allahabad High Court · AIR 1935 All 789 : 153 Ind. Cas. 704
Civil Procedure Code, 1908 (CPC) — Section 91
High Courts15 Nov 1934
Pan Singh and Others Vs Emperor
Allahabad High Court · 153 Ind. Cas. 425
Penal Code, 1860 (IPC) — Section 109, 201, 326, 326
High Courts15 Nov 1934
Pansingh and Others Vs Emperor
Allahabad High Court · AIR 1935 All 282
Penal Code, 1860 (IPC) — Section 326
High Courts14 Nov 1934Disposed Of
Nawal Kishore Vs Azim Uddin
Allahabad High Court · AIR 1935 All 210
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1
High Courts14 Nov 1934
Chattar Singh Vs Ajudhia Prasad and Others
Allahabad High Court · AIR 1936 All 324
Agra Tenancy Act, 1926 — Section 226
High Courts05 Nov 1934
Mangal and Another Vs Mathura Prasad and Others
Allahabad High Court · AIR 1935 All 470 : 157 Ind. Cas. 33
Civil Procedure Code, 1908 (CPC) — Section 144, 144, 147, 151, 47
High Courts05 Nov 1934
Shera Khan Vs Bhura Shah
Allahabad High Court · AIR 1935 All 273 : 157 Ind. Cas. 202
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts05 Nov 1934
Abdul Ahad Vs Brij Narain Rai
Allahabad High Court · AIR 1935 All 269 : 153 Ind. Cas. 984
Transfer of Property Act, 1882 — Section 43
High Courts02 Nov 1934Dismissed
Firm Nawab Boot House Vs Secy. of State
Allahabad High Court · AIR 1935 All 156 : 159 Ind. Cas. 40
Limitation Act, 1963 — Article 31
High Courts01 Nov 1934Dismissed
Lal Ram Sarup Vs Kunji Lal and Others
Allahabad High Court · AIR 1935 All 263 : 159 Ind. Cas. 48
Contract Act, 1872 — Section 45
High Courts01 Nov 1934Disposed Of
Rup Singh Nayal Vs Mrs. Arjun Sen
Allahabad High Court · AIR 1935 All 276 : 153 Ind. Cas. 686
Court Fees Act, 1870 — Section 13
High Courts01 Nov 1934Dismissed
Secy. of State Vs Raghuber Singh
Allahabad High Court · AIR 1935 All 186 : 153 Ind. Cas. 574
North Western Provinces Tenancy Act, 1901 — Section 20
High Courts01 Nov 1934
Mehdi Hasan Vs Emperor
Allahabad High Court · AIR 1935 All 212 : 157 Ind. Cas. 990
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts31 Oct 1934Dismissed
Narain Das and Another Vs Kashi Prasad
Allahabad High Court · AIR 1935 All 264 : 153 Ind. Cas. 763
Presidency Small Cause Courts Act, 1882 — Article 35(2)
High Courts31 Oct 1934
Bharat Lal Vs Jiwan Singh
Allahabad High Court · AIR 1935 All 141
Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115
High Courts31 Oct 1934
Ahmad Ullah Khan and Another Vs Ahsan Ali Khan
Allahabad High Court · AIR 1935 All 147 : 159 Ind. Cas. 64
High Courts30 Oct 1934Dismissed
B. Sampat Kumar Singh Vs G.R. Peters and Others
Allahabad High Court · (1934) 10 AHC CK 0057
High Courts30 Oct 1934Allowed
Mahadeo and Others Vs Rameshsar Dayal
Allahabad High Court · AIR 1935 All 150 : 157 Ind. Cas. 364