High Courts30 Nov 1934
SAHU JAGMANDAS DAS AND OTHERS Vs COMMISSIONER OF INCOME TAX, U. P.
Allahabad High Court · (1935) 3 ITR 140
Income Tax Act, 1961 — Section 13
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,366 of 5,024
High Courts30 Nov 1934
Ram Ratan Das Madan Gopal, Vs Commr., I.T.
Allahabad High Court · (1935) 3 ITR 183
Income Tax Act, 1961 — Section 55
High Courts30 Nov 1934
Rai Bahadur Sahu Jagmandar Das Vaish and Others Vs Commr., Income Tax
Allahabad High Court · (1934) 11 AHC CK 0006
High Courts29 Nov 1934Allowed
Ghanshyam Das Vs Phunnan Rai and Others
Allahabad High Court · (1934) 11 AHC CK 0044
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts29 Nov 1934Disposed Of
Magan Lal Vs Mt. Krishna Bibi
Allahabad High Court · AIR 1935 All 303 : 153 Ind. Cas. 1068
High Courts29 Nov 1934Allowed
Sri Kuber Saheb Vs Phunnan Rai and Others
Allahabad High Court · AIR 1935 All 255 : 157 Ind. Cas. 1092
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts28 Nov 1934
Usman Khan Vs Sitarakhan
Allahabad High Court · AIR 1935 All 256 : 157 Ind. Cas. 1096
Contract Act, 1872 — Section 23
High Courts28 Nov 1934Dismissed
Abdul Wahid Khan and Another Vs Sher Muhammad Khan
Allahabad High Court · AIR 1935 All 463
Limitation Act, 1963 — Article 116
High Courts28 Nov 1934
Desa and Another Vs Dhum Singh and Another
Allahabad High Court · AIR 1935 All 453
Agra Tenancy Act, 1926 — Section 14
High Courts27 Nov 1934
Nanak Chand Shadiram Vs Mahabir and Another
Allahabad High Court · AIR 1935 All 408
Workmens Compensation Act, 1923 — Section 4A
High Courts26 Nov 1934Dismissed
Motilal Vs Emperor
Allahabad High Court · AIR 1935 All 267
Penal Code, 1860 (IPC) — Section 179
High Courts26 Nov 1934Allowed
Bachcha Babu and Others Vs Emperor
Allahabad High Court · (1934) 11 AHC CK 0026
High Courts26 Nov 1934Allowed
Bacha Babu and Others Vs Emperor
Allahabad High Court · AIR 1935 All 162
Penal Code, 1860 (IPC) — Section 395
High Courts23 Nov 1934Allowed
PARBHU LAL PEARY LAL Vs COMMISSIONER OF INCOME TAX, CENTRAL AND UNITED PROVINCES.
Allahabad High Court · (1934) 11 AHC CK 0038
High Courts23 Nov 1934
Parbhu Lal Pearey Lal Vs Commissioner of Income Tax
Allahabad High Court · AIR 1935 All 523 : 157 Ind. Cas. 116
Contract Act, 1872 — Section 239General Clauses Act, 1897 — Section 3
High Courts20 Nov 1934
S. Afzal Husain Vs Chhedi Lal and Others
Allahabad High Court · AIR 1935 All 792
Civil Procedure Code, 1908 (CPC) — Section 10Transfer of Property Act, 1882 — Section 53
High Courts19 Nov 1934
In Re: Election of Bar Council
Allahabad High Court · AIR 1935 All 295 : 157 Ind. Cas. 220
Bar Councils Act, 1926 — Section 6
High Courts19 Nov 1934
Girja Prasad Singh and Others Vs Emperor
Allahabad High Court · AIR 1935 All 346(1) : 153 Ind. Cas. 999
Penal Code, 1860 (IPC) — Section 302
High Courts16 Nov 1934Dismissed
Mool Chand Vs Dip Chand
Allahabad High Court · AIR 1935 All 272 : 153 Ind. Cas. 869
High Courts16 Nov 1934Dismissed
Mt. Phool Kunwar Vs Rikhi Ram
Allahabad High Court · AIR 1935 All 261 : 153 Ind. Cas. 865