High Courts14 Dec 1934Dismissed
Hukum Chand Vs Shambhu Nath
Allahabad High Court · AIR 1935 All 346
Evidence Act, 1872 — Section 91
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,364 of 5,024
High Courts14 Dec 1934
Ram Prasad Vs Trilok Nath
Allahabad High Court · AIR 1935 All 424 : 157 Ind. Cas. 614
Civil Procedure Code, 1908 (CPC) — Section 109(c)
High Courts14 Dec 1934
Mt. Sonkali Vs Mahabir Dube
Allahabad High Court · AIR 1935 All 379 : 159 Ind. Cas. 51
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts13 Dec 1934Dismissed
L. Narain Das Vs Mannoo Lal
Allahabad High Court · AIR 1935 All 405 : 157 Ind. Cas. 409
Limitation Act, 1963 — Article 20
High Courts13 Dec 1934Partly Allowed
Sheo Sahai Vs Ganga Sahai and Others
Allahabad High Court · AIR 1935 All 469 : 158 Ind. Cas. 6
High Courts13 Dec 1934
Bhagwan Das and Others Vs Emperor
Allahabad High Court · AIR 1935 All 717 : 155 Ind. Cas. 560
Penal Code, 1860 (IPC) — Section 147, 302, 325
High Courts13 Dec 1934
Qasim Raza Vs Emperor
Allahabad High Court · AIR 1935 All 657 : 155 Ind. Cas. 605
Police Act, 1861 — Section 30
High Courts12 Dec 1934Disposed Of
Manphool Vs Budhu
Allahabad High Court · AIR 1935 All 440 : 157 Ind. Cas. 901
Criminal Procedure Code, 1898 (CrPC) — Section 476B
High Courts12 Dec 1934Dismissed
Bahal Singh Vs Mt. Chameli
Allahabad High Court · AIR 1935 All 606 : 155 Ind. Cas. 495
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4, 151, 152
High Courts12 Dec 1934Dismissed
Ram Charan Das Vs Mt. Nazeeran and Another
Allahabad High Court · AIR 1935 All 342 : 158 Ind. Cas. 4
Agra Tenancy Act, 1926 — Section 220
High Courts12 Dec 1934Disposed Of
Lal Behari Lal Vs Chaubey Gulzari Lal and Another
Allahabad High Court · AIR 1935 All 457 : 158 Ind. Cas. 33
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100
High Courts12 Dec 1934Dismissed
Narain Mohan Dev Vs Mt. Krishna Ballabhi Devi and Others
Allahabad High Court · AIR 1935 All 292(1) : 158 Ind. Cas. 35
Court Fees Act, 1870 — Article 17(6)
High Courts12 Dec 1934Dismissed
Mahadeo Prasad Vs Girdhari
Allahabad High Court · AIR 1935 All 372 : 159 Ind. Cas. 35
Presidency Small Cause Courts Act, 1882 — Section 25
High Courts12 Dec 1934
Ganeshi Lal Kishna Lal Vs Seth Mool Chand Nemi Chand
Allahabad High Court · AIR 1935 All 435 : 157 Ind. Cas. 1084
Limitation Act, 1963 — Section 5
High Courts11 Dec 1934Allowed
L. Beni Prasad and Others Vs Pt. Saligram and Another
Allahabad High Court · AIR 1935 All 651 : 157 Ind. Cas. 112
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Dec 1934
Har Narain and Others Vs Hoshiar Singh and Others
Allahabad High Court · AIR 1935 All 341
Penal Code, 1860 (IPC) — Section 193
High Courts11 Dec 1934
Radha Kishen Beni Prasad Vs P.L. Jaitly and Co. and Others
Allahabad High Court · AIR 1935 All 343
High Courts11 Dec 1934
Tej Singh and Others Vs Emperor
Allahabad High Court · AIR 1935 All 490
Criminal Procedure Code, 1898 (CrPC) — Section 90Penal Code, 1860 (IPC) — Section 147, 323, 325