High Courts10 Jan 1935
Sundar Lal and Others Vs Emperor
Allahabad High Court · AIR 1935 All 438 : 157 Ind. Cas. 422
Penal Code, 1860 (IPC) — Section 304
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,362 of 5,024
High Courts09 Jan 1935
Mt. Qudsia Jan Vs Zahid Husain and Others
Allahabad High Court · AIR 1935 All 545 : 155 Ind. Cas. 38
Agra Tenancy Act, 1926 — Section 267
High Courts03 Jan 1935Dismissed
Ram Dihal Dubey Vs Gajraj Updahya and Others
Allahabad High Court · AIR 1935 All 499 : 157 Ind. Cas. 665
High Courts03 Jan 1935
Brij Narain Lal Vs Gokul Prasad and Others
Allahabad High Court · (1935) 01 AHC CK 0003
High Courts03 Jan 1935
Secy. of State Vs Simla Footwear Company
Allahabad High Court · AIR 1935 All 601 : 157 Ind. Cas. 1080
Railways Act, 1890 — Section 55
High Courts02 Jan 1935Dismissed
Ibn Ali Vs Emperor
Allahabad High Court · AIR 1935 All 608 : 155 Ind. Cas. 490
Penal Code, 1860 (IPC) — Section 193
High Courts02 Jan 1935
L. Ramsarup and Another Vs L. Peare Lal and Others
Allahabad High Court · AIR 1935 All 461
High Courts02 Jan 1935Dismissed
Ramsarup and Another Vs Peare Lal and Others
Allahabad High Court · (1935) 01 AHC CK 0018
High Courts02 Jan 1935
Ram Gopal and Another Vs Ram Kunwar and Others
Allahabad High Court · AIR 1935 All 910 : 157 Ind. Cas. 343
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts21 Dec 1934Dismissed
Sulaiman Husain Khan Vs Sita
Allahabad High Court · AIR 1935 All 574 : 155 Ind. Cas. 95
Civil Procedure Code, 1908 (CPC) — Section 102Provincial Small Cause Courts Act, 1887 — Section 16
High Courts21 Dec 1934Dismissed
Thakur Bhawani Singh Vs Baldeo and Another
Allahabad High Court · AIR 1935 All 373
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts21 Dec 1934Dismissed
Ewaz Singh Vs Rani Dan Kuar
Allahabad High Court · AIR 1935 All 503(1)
Agra Tenancy Act, 1926 — Section 271
High Courts21 Dec 1934Disposed Of
Sajjanpal Singh and Others Vs Mt. Harnaraini Kunwar
Allahabad High Court · AIR 1935 All 285 : 157 Ind. Cas. 192
High Courts21 Dec 1934Allowed
Mt. Deba Vs Secy. of State
Allahabad High Court · AIR 1935 All 455
Court Fees Act, 1870 — Section 12(1)
High Courts21 Dec 1934Allowed
Ajodhya Prasad Dube Vs Mahabir and Others
Allahabad High Court · AIR 1935 All 293 : 159 Ind. Cas. 39
High Courts21 Dec 1934
British India Corporation Ltd. Vs Shanti Narain
Allahabad High Court · AIR 1935 All 310
Companies Act, 1913 — Section 54(1)
High Courts21 Dec 1934
Lakhmi Das Vs Lakho Ram and Another
Allahabad High Court · AIR 1935 All 410
Penal Code, 1860 (IPC) — Section 464
High Courts20 Dec 1934Disposed Of
Ram Charan and Others Vs Emperor
Allahabad High Court · AIR 1935 All 549 : 155 Ind. Cas. 119
Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 394
High Courts20 Dec 1934Dismissed
Sukhai Vs Emperor
Allahabad High Court · AIR 1935 All 517
Criminal Procedure Code, 1898 (CrPC) — Section 117(3), 122