High Courts21 Jan 1935Dismissed
Badloo and Another Vs Nanu and Others
Allahabad High Court · 155 Ind. Cas. 602
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,361 of 5,024
High Courts21 Jan 1935Dismissed
Ghana Nand Vs Gobardhan and Others
Allahabad High Court · AIR 1935 All 404 : 158 Ind. Cas. 100
High Courts21 Jan 1935Dismissed
Ganeshi Lal Vs Shankar Lal and Others
Allahabad High Court · AIR 1935 All 460
Agra Tenancy Act, 1926 — Section 226
High Courts18 Jan 1935
Muhammad Qulikhan Vs Mt. Mubarak Fatima
Allahabad High Court · AIR 1935 All 758
Contract Act, 1872 — Section 69
High Courts18 Jan 1935
Muhammad Quli Khan Vs Musammat Mubarak Fatima
Allahabad High Court · 154 Ind. Cas. 716
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Contract Act, 1872 — Section 69
High Courts16 Jan 1935Partly Allowed
Yudhisthir Singh Vs Angan Lal and Others
Allahabad High Court · AIR 1935 All 976 : 159 Ind. Cas. 411
High Courts16 Jan 1935Dismissed
Nawab Singh Vs Mithu Lal and Others
Allahabad High Court · AIR 1935 All 480
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32
High Courts16 Jan 1935
Mohan Lal Vs Emperor
Allahabad High Court · AIR 1935 All 477
Penal Code, 1860 (IPC) — Section 395
High Courts15 Jan 1935Allowed
Tika Ram Joshi Vs Ram Lal Sah and Others
Allahabad High Court · AIR 1935 All 754 : 155 Ind. Cas. 1056
Easements Act, 1882 — Section 18
High Courts15 Jan 1935
Siraj Uddin Vs Syed Haidar Hussain and Another
Allahabad High Court · AIR 1935 All 737
High Courts11 Jan 1935
Jhakri Kewat Vs Ram Naresh Sahi
Allahabad High Court · AIR 1935 All 514
Government of India Act, 1915 — Section 107
High Courts11 Jan 1935
Tirloki Prasad Vs Kunj Behari Lal
Allahabad High Court · AIR 1935 All 448 : 157 Ind. Cas. 986
Civil Procedure Code, 1908 (CPC) — Section 60(c)
High Courts10 Jan 1935Allowed
B. Bhanes Chandra Singh and Another Vs Babunandan Singh and Others
Allahabad High Court · AIR 1935 All 562 : 158 Ind. Cas. 231
Agra Tenancy Act, 1926 — Section 273
High Courts10 Jan 1935Allowed
Commissioner of Income Tax Vs Shri Vijayananda Gajpati Raj Bahadur
Allahabad High Court · AIR 1935 All 464
Income Tax Act, 1922 — Section 66(a)(3)
High Courts10 Jan 1935
Raj Singh and Others Vs Seth Kishan Lal and Others
Allahabad High Court · AIR 1935 All 299 : 159 Ind. Cas. 66
High Courts10 Jan 1935
COMMISSIONER OF INCOME TAX, U. P. Vs MAHARAJ KUMAR OF VIZIANAGARAM.
Allahabad High Court · (1935) 3 ITR 155
Income Tax Act, 1961 — Section 12
High Courts10 Jan 1935
B. Phanes Chander Singh and Another Vs B. Nandan Singh and Others
Allahabad High Court · AIR 1935 All 562 : 158 Ind. Cas. 231
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 23
High Courts10 Jan 1935
COMMISSIONER OF INCOME TAX, U. P. and C. P. Vs VIJAYANANDA GAJAPATHI RAJU.
Allahabad High Court · (1935) 3 ITR 358
Income Tax Act, 1961 — Section 12, 66A(3)