High Courts05 Feb 1935Dismissed
Sumaru Chamar Vs Puddan Chamar
Allahabad High Court · AIR 1935 All 975 : 159 Ind. Cas. 352
Contract Act, 1872 — Section 42, 45
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,359 of 5,024
High Courts05 Feb 1935
Bhagwandas Vs Lakshmi Chand and Another
Allahabad High Court · AIR 1935 All 643 : 155 Ind. Cas. 661
Provincial Insolvency Act, 1920 — Section 79Provincial Insolvency Act, 1920 — Section 79Provincial Insolvency Act, 1920 — Section 79
High Courts05 Feb 1935
Kailash Nath Vs Pandit Chandra Bhan
Allahabad High Court · 156 Ind. Cas. 970
Presidency Small Cause Courts Act, 1882 — Section 25
High Courts04 Feb 1935Dismissed
Sheo Pershad Misir Vs Karim Bux and Another
Allahabad High Court · AIR 1935 All 458 : 157 Ind. Cas. 1019
Trusts Act, 1882 — Section 83
High Courts04 Feb 1935
Sukhdeo Vs Donger and Others
Allahabad High Court · AIR 1935 All 588
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts04 Feb 1935
Dwarka Prasad and Another Vs Mt. Sunder
Allahabad High Court · AIR 1935 All 546 : 155 Ind. Cas. 1037
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts04 Feb 1935
Jugal Kishore Vs Mr. P.K. Banerji, Official Receiver
Allahabad High Court · 156 Ind. Cas. 964
Contract Act, 1872 — Section 134
High Courts01 Feb 1935Dismissed
Jagai Kurmi and Others Vs Harakh Raj Singh and Others
Allahabad High Court · (1935) 02 AHC CK 0063
High Courts01 Feb 1935Dismissed
Anrudh Rai and Another Vs Sant Prasad Rai and Others
Allahabad High Court · AIR 1935 All 746(1) : 155 Ind. Cas. 569
Limitation Act, 1963 — Section 6
High Courts01 Feb 1935Dismissed
Paduman Das Vs Shrimati Parbati
Allahabad High Court · AIR 1935 All 649 : 155 Ind. Cas. 365
Civil Procedure Code, 1908 (CPC) — Section 11Civil Procedure Code, 1908 (CPC) — Section 11Civil Procedure Code, 1908 (CPC) — Section 11
High Courts01 Feb 1935
Tirkha Ram and Another Vs Pt. Murari Lal and Others
Allahabad High Court · AIR 1935 All 720 : 158 Ind. Cas. 109
High Courts01 Feb 1935
Mewa Singh Vs Beni Madho Singh and Others
Allahabad High Court · AIR 1935 All 559
Penal Code, 1860 (IPC) — Section 325
High Courts30 Jan 1935Allowed
Gurucharan Prasad and Another Vs Jai Narain Singh and Others
Allahabad High Court · AIR 1935 All 964
Limitation Act, 1963 — Article 32
High Courts30 Jan 1935Dismissed
Hurmat Singh Vs Ganga Narain and Others
Allahabad High Court · AIR 1935 All 507 : 157 Ind. Cas. 1010
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
High Courts30 Jan 1935
Emperor Vs Bandhoo Ahir and Others
Allahabad High Court · AIR 1935 All 563
Penal Code, 1860 (IPC) — Section 333
High Courts30 Jan 1935
Sheo Dihal Dube and Others Vs Moti Lal Ahir and Others
Allahabad High Court · AIR 1935 All 568 : 157 Ind. Cas. 522
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts30 Jan 1935
Bakhtawar Vs Lila Pat
Allahabad High Court · AIR 1935 All 785 : 158 Ind. Cas. 50
Agra Tenancy Act, 1926 — Section 269
High Courts30 Jan 1935Allowed
Gurcharan Prasad and Another Vs Jai Narain Singh and Others
Allahabad High Court · (1935) 01 AHC CK 0010
High Courts29 Jan 1935
Ganga Sahai Vs Mt. Janki and Another
Allahabad High Court · AIR 1935 All 497
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6