High Courts28 Jan 1935Disposed Off
In Re: Refernce by the Munsif
Allahabad High Court · (1935) 01 AHC CK 0060
Civil Procedure Code, 1908 (CPC) — Section 145
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,360 of 5,024
High Courts28 Jan 1935
In Re: Chargeability of Stamp Duty
Allahabad High Court · AIR 1935 All 558 : 155 Ind. Cas. 1034
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts28 Jan 1935
Mt. Mahginiya Vs Sri Ram Chandraji and Others
Allahabad High Court · AIR 1935 All 571
High Courts28 Jan 1935
Jafar Beg and Another Vs Ujagar Lal
Allahabad High Court · AIR 1935 All 501 : 157 Ind. Cas. 30
High Courts25 Jan 1935Allowed
Abdul Hamid Vs Firm Shyam Lal Chiman Lal
Allahabad High Court · AIR 1935 All 502 : 157 Ind. Cas. 426
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts25 Jan 1935Disposed Of
Dorothy Emma Stuart Vs Vernon Reginald Stuart
Allahabad High Court · AIR 1936 All 488 : 163 Ind. Cas. 802
Divorce Act, 1869 — Section 45
High Courts25 Jan 1935
(Firm) Mithan Lal Inder Narain Vs (Firm) Hem Chand Kashmiri Lal and Others
Allahabad High Court · AIR 1935 All 441 : 157 Ind. Cas. 983
High Courts24 Jan 1935Allowed
Niader Singh Vs Ram Chander and Others
Allahabad High Court · AIR 1935 All 511
Transfer of Property Act, 1882 — Section 65(a)
High Courts24 Jan 1935Allowed
In Re: Lal Madho Prasad
Allahabad High Court · AIR 1935 All 449
Court Fees Act, 1870 — Section 19D
High Courts24 Jan 1935
Mt. Humela Vs Ori Sahoo and Another
Allahabad High Court · AIR 1935 All 688 : 155 Ind. Cas. 550
High Courts24 Jan 1935
Harold Wood Brick Company Vs Ferris
Allahabad High Court · (1935) 01 AHC CK 0020
High Courts24 Jan 1935
Hafiz Uddin Vs (Firm) Parshadi Lal Monohar Lal
Allahabad High Court · AIR 1935 All 757
High Courts24 Jan 1935
Benares Bank Ltd. Vs Pandit Rajnath Kunzru and Others
Allahabad High Court · (1935) 01 AHC CK 0014
High Courts23 Jan 1935
Ramdeo Vs Emperor
Allahabad High Court · AIR 1935 All 516
Penal Code, 1860 (IPC) — Section 353
High Courts22 Jan 1935Dismissed
Muhammad Mustafa Ali Khan Vs Dist. Board and Another
Allahabad High Court · AIR 1935 All 663 : 155 Ind. Cas. 593
Specific Relief Act, 1877 — Section 21(b)Specific Relief Act, 1877 — Section 21(b)Specific Relief Act, 1877 — Section 21(b)
High Courts22 Jan 1935Disposed Of
Gayasi Ram and Others Vs Shahabuddin and Others
Allahabad High Court · AIR 1935 All 493 : 157 Ind. Cas. 897
Transfer of Property Act, 1882 — Section 10
High Courts22 Jan 1935
Nazir Singh and Others Vs Lakhu Ahir and Others
Allahabad High Court · AIR 1935 All 422 : 157 Ind. Cas. 530
Agra Tenancy Act, 1926 — Section 45
High Courts22 Jan 1935
Bhajjan Kewal Vs Raghu and Others
Allahabad High Court · AIR 1935 All 544
Agra Tenancy Act, 1926 — Section 3(2)
High Courts22 Jan 1935
Bhajjan Kewat Vs Raghu and Others
Allahabad High Court · 157 Ind. Cas. 690
Agra Tenancy Act, 1926 — Section 121, 3(2)