High Courts22 Feb 1935Dismissed
Ram Charan and Another Vs Gajadhar and Another
Allahabad High Court · AIR 1935 All 555 : 155 Ind. Cas. 1031
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,357 of 5,024
High Courts22 Feb 1935Allowed
Govind Pershad Vs Kandhai Singh and Others
Allahabad High Court · AIR 1935 All 631 : 157 Ind. Cas. 39
Agra Tenancy Act, 1926 — Section 99Agra Tenancy Act, 1926 — Section 99Agra Tenancy Act, 1926 — Section 99
High Courts22 Feb 1935Allowed
Mt. Amna Vs Ratan Lal
Allahabad High Court · AIR 1935 All 660 : 155 Ind. Cas. 676
High Courts22 Feb 1935
Jadu Dube Vs Dasrath Rai and Another
Allahabad High Court · AIR 1935 All 528 : 155 Ind. Cas. 230
High Courts22 Feb 1935
Maula Dad Khan and Others Vs Sri Thakur Radha Kaulji and Others
Allahabad High Court · AIR 1935 All 629 : 158 Ind. Cas. 36
Agra Tenancy Act, 1926 — Section 45Agra Tenancy Act, 1926 — Section 45Agra Tenancy Act, 1926 — Section 45
High Courts21 Feb 1935
Naubat Tewari Vs Jangli Tewari and Others
Allahabad High Court · AIR 1935 All 966 : 159 Ind. Cas. 298
Agra Tenancy Act, 1926 — Section 230
High Courts21 Feb 1935
Amba Datt Satti and Another Vs Secy. of State
Allahabad High Court · AIR 1935 All 974 : 159 Ind. Cas. 642
High Courts20 Feb 1935Disposed Of
Mt. Muniran Vs Ali Husain
Allahabad High Court · AIR 1935 All 765 : 158 Ind. Cas. 1
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Feb 1935Partly Allowed
Lallu Singh Vs (Lala) Chander Sen
Allahabad High Court · AIR 1935 All 505 : 155 Ind. Cas. 943
Agra Tenancy Act, 1926 — Section 226
High Courts20 Feb 1935Allowed
Abdul Ghani Khan Vs Ram Mohan Lal
Allahabad High Court · AIR 1935 All 573
Penal Code, 1860 (IPC) — Section 193, 209
High Courts20 Feb 1935Dismissed
Sukhdeo and Another Vs Basdeo and Others
Allahabad High Court · AIR 1935 All 594 : 157 Ind. Cas. 1013
Agra Tenancy Act, 1926 — Section 121
High Courts18 Feb 1935Dismissed
Mt. Joera Bibi Vs Mt. Fatma and Others
Allahabad High Court · AIR 1935 All 656 : 157 Ind. Cas. 610
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts18 Feb 1935
Ishwar Dayal Vs Amba Prasad and Others
Allahabad High Court · AIR 1935 All 667 : 155 Ind. Cas. 546
Specific Relief Act, 1877 — Section 42Specific Relief Act, 1877 — Section 42Specific Relief Act, 1877 — Section 42
High Courts15 Feb 1935Dismissed
Kallu and Others Vs Mt. Jayanti
Allahabad High Court · AIR 1935 All 639 : 157 Ind. Cas. 696
Limitation Act, 1963 — Article 142Limitation Act, 1963 — Article 142Limitation Act, 1963 — Article 142
High Courts15 Feb 1935
Debi Ram Vs Emperor
Allahabad High Court · 157 Ind. Cas. 524
Penal Code, 1860 (IPC) — Section 323, 324, 97
High Courts14 Feb 1935Allowed
Mt. Wasima and Others Vs Emperor
Allahabad High Court · AIR 1935 All 566
Penal Code, 1860 (IPC) — Section 366
High Courts14 Feb 1935Disposed Of
Baqridi Mian and Others Vs Bhagwan Din and Others
Allahabad High Court · (1935) 02 AHC CK 0038
High Courts14 Feb 1935
A.P. Bagchi Vs Mrs. F. Morgan
Allahabad High Court · AIR 1935 All 513
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts14 Feb 1935
Bhagwan Dass Vs Kashi Prasad and Others
Allahabad High Court · AIR 1935 All 417 : 157 Ind. Cas. 118
Limitation Act, 1963 — Article 44