High Courts06 Mar 1935
Mukand Lal Vs Gaya Prasad and Others
Allahabad High Court · (1935) 03 AHC CK 0030
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,356 of 5,024
High Courts06 Mar 1935
(Firm) Ram Sahai Ram Ratan Vs Imami
Allahabad High Court · AIR 1935 All 586 : 157 Ind. Cas. 526
High Courts06 Mar 1935
Kedar Nath Vs Emperor
Allahabad High Court · AIR 1935 All 521 : 159 Ind. Cas. 287
Penal Code, 1860 (IPC) — Section 467, 471
High Courts06 Mar 1935
Pandit Makund Lal and Another Vs Pandit Gaya Prasad and Others
Allahabad High Court · (1935) 03 AHC CK 0001
Civil Procedure Code, 1908 (CPC) — Section 115, 151Government of India Act, 1915 — Section 107
High Courts05 Mar 1935Dismissed
Pyare Lal Vs Bibi Amna Khatun Begum
Allahabad High Court · AIR 1935 All 753 : 158 Ind. Cas. 42
Agra Tenancy Act, 1926 — Section 267
High Courts05 Mar 1935
Inderjit Rai and Others Vs Gajadhar Raj and Another
Allahabad High Court · AIR 1935 All 967
Agra Tenancy Act, 1926 — Section 3(2)
High Courts04 Mar 1935Dismissed
Partap Ahir and Another Vs Gopi Ram and Another
Allahabad High Court · AIR 1935 All 943 : 159 Ind. Cas. 647
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1
High Courts01 Mar 1935Dismissed
SHIVNATH PRASAD Vs COMMISSIONER OF INCOME TAX, CENTRAL AND UNITED PROVINCES.
Allahabad High Court · 155 Ind. Cas. 124 : (1935) 3 ITR 200
Income Tax Act, 1961 — Section 66(2), 66(3)
High Courts01 Mar 1935Dismissed
Gopinath Singh and Others Vs Thakurdin Singh and Others
Allahabad High Court · AIR 1935 All 636 : 158 Ind. Cas. 47
High Courts01 Mar 1935
Shivanath Prasad Vs Commissioner of Income Tax Central and United Provinces
Allahabad High Court · AIR 1935 All 572
Income Tax Act, 1961 — Section 66(3)
High Courts28 Feb 1935Allowed
Baboo Singh Vs Ram Manohar and Others
Allahabad High Court · AIR 1935 All 774 : 155 Ind. Cas. 824
Limitation Act, 1963 — Article 142
High Courts28 Feb 1935
Official Receiver and Others Vs Hira Lal and Another
Allahabad High Court · AIR 1935 All 727 : 155 Ind. Cas. 673
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 23Civil Procedure Code, 1908 (CPC) — Order 21 Rule 23Civil Procedure Code, 1908 (CPC) — Order 21 Rule 23
High Courts27 Feb 1935Dismissed
Banaphal Singh Vs Noor Mohammad and Another
Allahabad High Court · AIR 1935 All 662 : 155 Ind. Cas. 634
Evidence Act, 1872 — Section 97Evidence Act, 1872 — Section 97Evidence Act, 1872 — Section 97
High Courts27 Feb 1935
Sumera and Others Vs Mormukat and Others
Allahabad High Court · AIR 1935 All 632 : 157 Ind. Cas. 256
High Courts27 Feb 1935
Chandra Shekhar Vs Sri Thakurji Maharaj and Others
Allahabad High Court · AIR 1935 All 642 : 155 Ind. Cas. 668
Court Fees Act, 1870 — Section 7(v)(c)Court Fees Act, 1870 — Section 7(v)(c)Court Fees Act, 1870 — Section 7(v)(c)
High Courts27 Feb 1935
Shiam Lal and Another Vs Bohra Ram Chandra
Allahabad High Court · AIR 1935 All 942 : 159 Ind. Cas. 517
High Courts27 Feb 1935
Salig Ram and Others Vs (Babu) Gauri Shankar Tandan
Allahabad High Court · AIR 1935 All 542 : 159 Ind. Cas. 151
Limitation Act, 1963 — Section 28
High Courts26 Feb 1935Dismissed
Qutubuddin Vs Mangala Dubey and Another
Allahabad High Court · AIR 1935 All 771 : 155 Ind. Cas. 829
Transfer of Property Act, 1882 — Section 53
High Courts25 Feb 1935Dismissed
Jafar Husain and Others Vs Pearey Lal and Others
Allahabad High Court · AIR 1935 All 575
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts25 Feb 1935
Secy. of State Vs Firm Narain Das Shyam Lal
Allahabad High Court · AIR 1935 All 525 : 155 Ind. Cas. 97
Railways Act, 1890 — Section 76