High Courts27 Mar 1935Disposed Off
In Re: Reference Under Section 61, Stamp Act
Allahabad High Court · (1935) 03 AHC CK 0042
Contract Act, 1872 — Section 239Stamp Act, 1899 — Section 61(2)
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,354 of 5,024
High Courts27 Mar 1935Disposed Of
Hafiz Mohd. Ibrahim Vs Bhagwan Das
Allahabad High Court · AIR 1935 All 897
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts27 Mar 1935Allowed
Shiva Prasad Vs Pahlad Singh
Allahabad High Court · AIR 1935 All 696
Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115
High Courts27 Mar 1935
Syed Hakimullah Vs Md. Samiullah
Allahabad High Court · AIR 1935 All 750(1)
Easements Act, 1882 — Section 18
High Courts27 Mar 1935
Jaddu Ahir and Another Vs Emperor
Allahabad High Court · AIR 1935 All 919
Penal Code, 1860 (IPC) — Section 302
High Courts26 Mar 1935Allowed
Kalp Nath Chand Vs Samar Dhuj Chand
Allahabad High Court · AIR 1935 All 751 : 155 Ind. Cas. 1097
Uttar Pradesh Land Revenue Act, 1901 — Section 42
High Courts26 Mar 1935Allowed
Raza Husain and Others Vs Emperor
Allahabad High Court · AIR 1935 All 834
Penal Code, 1860 (IPC) — Section 411
High Courts26 Mar 1935
Khazan Singh Vs Emperor
Allahabad High Court · 157 Ind. Cas. 168
Penal Code, 1860 (IPC) — Section 368
High Courts25 Mar 1935Allowed
Bhagwat and Others Vs Emperor
Allahabad High Court · AIR 1935 All 592 : 157 Ind. Cas. 545
Penal Code, 1860 (IPC) — Section 395
High Courts22 Mar 1935Allowed
Govind Prasad and Another Vs Shanti Swarup and Others
Allahabad High Court · AIR 1935 All 778 : 155 Ind. Cas. 1106
High Courts22 Mar 1935Disposed Of
Ashfaq Ali Khan Vs Inayat Beg
Allahabad High Court · AIR 1935 All 704 : 155 Ind. Cas. 1103
High Courts22 Mar 1935
Raja Ram Vs Emperor
Allahabad High Court · AIR 1934 All 691
Criminal Procedure Code, 1898 (CrPC) — Section 288Criminal Procedure Code, 1898 (CrPC) — Section 288Criminal Procedure Code, 1898 (CrPC) — Section 288
High Courts22 Mar 1935
Emperor Vs Parshottam Kandu
Allahabad High Court · AIR 1935 All 986 : 159 Ind. Cas. 513
High Courts18 Mar 1935
Jhillar Rai and Others Vs Rajnarain Rai and Others
Allahabad High Court · AIR 1935 All 781
Evidence Act, 1872 — Section 68
High Courts18 Mar 1935
Mt. Dhanpatti Vs Badri Singh
Allahabad High Court · AIR 1935 All 729
Agra Tenancy Act, 1926 — Section 7
High Courts15 Mar 1935
Sahdeo Ram Vs Emperor
Allahabad High Court · AIR 1935 All 579
Penal Code, 1860 (IPC) — Section 377
High Courts14 Mar 1935Dismissed
Abdul Shakur Khan Vs Rajendra Kishore Saran Singh
Allahabad High Court · AIR 1935 All 759 : 155 Ind. Cas. 1092
Limitation Act, 1963 — Section 14
High Courts14 Mar 1935Disposed Of
Durjan Vs Emperor
Allahabad High Court · AIR 1935 All 655 : 157 Ind. Cas. 1091
High Courts13 Mar 1935Dismissed
Ram Rekha Pandey Vs Inder Tewari
Allahabad High Court · (1935) 03 AHC CK 0065