High Courts13 Mar 1935
Muhammad Musa Vs Qasim Husain and Another
Allahabad High Court · AIR 1935 All 739 : 155 Ind. Cas. 1063
Evidence Act, 1872 — Section 115
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,355 of 5,024
High Courts13 Mar 1935
Madan Mohan Vs Ram Chander Rao
Allahabad High Court · AIR 1935 All 619 : 158 Ind. Cas. 105
Agra Tenancy Act, 1926 — Section 73
High Courts13 Mar 1935
Kailash Pati Sahai Vs Jagarnath Rai
Allahabad High Court · AIR 1935 All 884 : 158 Ind. Cas. 639
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts13 Mar 1935
Kunji and Others Vs Emperor
Allahabad High Court · (1935) 03 AHC CK 0005
Penal Code, 1860 (IPC) — Section 109, 395
High Courts12 Mar 1935Allowed
Narain and Others Vs Emperor
Allahabad High Court · AIR 1935 All 665 : 155 Ind. Cas. 662
Penal Code, 1860 (IPC) — Section 366Penal Code, 1860 (IPC) — Section 366Penal Code, 1860 (IPC) — Section 366
High Courts12 Mar 1935
Data Ram and Another Vs L. Jhaoo Lal
Allahabad High Court · (1935) 03 AHC CK 0031
High Courts12 Mar 1935
Sarju and Another Vs Emperor
Allahabad High Court · AIR 1935 All 882
Penal Code, 1860 (IPC) — Section 395
High Courts12 Mar 1935
Mt. Shamrati Koer and Another Vs Kalika Singh
Allahabad High Court · AIR 1935 All 578
High Courts11 Mar 1935Dismissed
Mt. Nand Rani Vs Krishna Sahai and Others
Allahabad High Court · AIR 1935 All 698
Succession Act, 1925 — Section 320Succession Act, 1925 — Section 320Succession Act, 1925 — Section 320
High Courts11 Mar 1935Allowed
Nageshar Misir Vs Mt. Batuka Kunwari
Allahabad High Court · AIR 1935 All 605
Limitation Act, 1963 — Section 20
High Courts11 Mar 1935
Wahid Ullah Ahrari Vs Emperor
Allahabad High Court · AIR 1935 All 743 : 155 Ind. Cas. 638
Penal Code, 1860 (IPC) — Section 500
High Courts11 Mar 1935
Ram Naresh Singh and Another Vs Muneshwar Prasad Tewari
Allahabad High Court · AIR 1935 All 556
High Courts08 Mar 1935Dismissed
Munshi Muhammad-ud-din Vs Bhupan
Allahabad High Court · AIR 1936 All 642(1) : 155 Ind. Cas. 658
High Courts08 Mar 1935Dismissed
B. Suraj Patish Nandan Lal Vs Mt. Atul Bibi and Others
Allahabad High Court · AIR 1935 All 569
Limitation Act, 1963 — Article 113
High Courts07 Mar 1935
Mt. Shahzadi Begam Vs Alakh Nath and Others
Allahabad High Court · AIR 1935 All 620(1) : 157 Ind. Cas. 347
Limitation Act, 1963 — Section 5Limitation Act, 1963 — Section 5
High Courts07 Mar 1935
Mehrzia Begam Vs Gulzar Singh and Others
Allahabad High Court · AIR 1935 All 553 : 157 Ind. Cas. 1119
Agra Tenancy Act, 1926 — Section 223
High Courts07 Mar 1935
Mt. Bashiran Vs Mohammad Abrar
Allahabad High Court · AIR 1935 All 626 : 158 Ind. Cas. 1
High Courts06 Mar 1935Dismissed
Braj Kishore Upadhia and Others Vs Panohaiti Akhara Maha Nirwani Firqa Goshaiyan Naga through Mahant Ganpat Bharthi
Allahabad High Court · 155 Ind. Cas. 667
Uttar Pradesh Land Revenue Act, 1901 — Section 118
High Courts06 Mar 1935Dismissed
Braj Kishore Upadhia and Others Vs Panchaiti Akhara Maha Nirwani Firqa Goshaiyan Naga
Allahabad High Court · AIR 1935 All 666
United Provinces Land Revenue Act, 1901 — Section 118United Provinces Land Revenue Act, 1901 — Section 118United Provinces Land Revenue Act, 1901 — Section 118
High Courts06 Mar 1935Allowed
Gopal Sahai Vs Nasir Uddin and Another
Allahabad High Court · AIR 1935 All 560
Agra Tenancy Act, 1926 — Section 227