High Courts02 Apr 1935Allowed
Parshadi Lal Vs Chandan and Others
Allahabad High Court · AIR 1935 All 915
Limitation Act, 1963 — Article 29
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,353 of 5,024
High Courts02 Apr 1935
Ram Deo Kurmi Vs Ram Rathi and Others
Allahabad High Court · AIR 1935 All 742 : 157 Ind. Cas. 668
Limitation Act, 1963 — Section 7
High Courts02 Apr 1935
Ram Krishna Vs Emperor
Allahabad High Court · AIR 1935 All 746
Penal Code, 1860 (IPC) — Section 283
High Courts02 Apr 1935
Tek Chand Vs Emperor
Allahabad High Court · AIR 1935 All 638 : 157 Ind. Cas. 413
Criminal Procedure Code, 1898 (CrPC) — Section 118Criminal Procedure Code, 1898 (CrPC) — Section 118Criminal Procedure Code, 1898 (CrPC) — Section 118
High Courts02 Apr 1935
Narain Das Vs Pandit Permanand and Another
Allahabad High Court · 156 Ind. Cas. 351
High Courts01 Apr 1935Dismissed
Mt. Kishan Dei and Others Vs Mangal Sen
Allahabad High Court · AIR 1935 All 927
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts01 Apr 1935Dismissed
L. Bishambhar Nath Vs Emperor
Allahabad High Court · (1935) 04 AHC CK 0015
High Courts29 Mar 1935Dismissed
L. Sunder Lal and Another Vs Rahat Ali Khan and Another
Allahabad High Court · AIR 1935 All 770 : 157 Ind. Cas. 1099
High Courts29 Mar 1935Dismissed
(Firm) Khuni Lal-Lachminarain Vs (Firm) Narain Das-Gopal Das
Allahabad High Court · AIR 1935 All 750
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts29 Mar 1935
Kan Kuar Vs Atal Behari Lal and Others
Allahabad High Court · AIR 1935 All 766 : 158 Ind. Cas. 49
Agra Tenancy Act, 1926 — Section 246
High Courts28 Mar 1935Dismissed
Mt. Ehatishammunnisa and Another Vs Mir Hadi Ali and Others
Allahabad High Court · AIR 1935 All 735 : 155 Ind. Cas. 1118
Succession Act, 1925 — Section 379
High Courts28 Mar 1935Allowed
Bachchan and Others Vs Daulat Ram and Others
Allahabad High Court · AIR 1936 All 64 : 160 Ind. Cas. 865
Agra Tenancy Act, 1926 — Section 121, 230
High Courts28 Mar 1935
Jawahar Ram and Others Vs Jhinguri Lal and Others
Allahabad High Court · AIR 1935 All 786
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts28 Mar 1935
Naubat Singh and Others Vs Emperor
Allahabad High Court · AIR 1935 All 653 : 157 Ind. Cas. 354
Penal Code, 1860 (IPC) — Section 395Penal Code, 1860 (IPC) — Section 395Penal Code, 1860 (IPC) — Section 395
High Courts27 Mar 1935Dismissed
Haidar Husain Vs Puran Mal and Others
Allahabad High Court · AIR 1935 All 706 : 157 Ind. Cas. 157
Uttar Pradesh General Clauses Act, 1904 — Section 5Uttar Pradesh General Clauses Act, 1904 — Section 5Uttar Pradesh General Clauses Act, 1904 — Section 5
High Courts27 Mar 1935Disposed Of
Hafiz Mohammad Ibrahim Vs Bhagwan Das
Allahabad High Court · 158 Ind. Cas. 885
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 22 Rule 5, 47
High Courts27 Mar 1935Dismissed
Mullu Vs Emperor
Allahabad High Court · AIR 1935 All 614
Penal Code, 1860 (IPC) — Section 307
High Courts27 Mar 1935Disposed Off
(Firm) Naraindas Lachhmandas Vs Dina Nath and Others
Allahabad High Court · AIR 1935 All 767 : 158 Ind. Cas. 43
Stamp Act, 1899 — Section 61(2)
High Courts27 Mar 1935Dismissed
Mt. Shah Jahan Begam Vs Ghulam Rabani
Allahabad High Court · AIR 1935 All 738 : 155 Ind. Cas. 1067
Civil Procedure Code, 1908 (CPC) — Section 99