High Courts08 Apr 1935
Ramji Lal and Others Vs Emperor
Allahabad High Court · AIR 1935 All 913
Penal Code, 1860 (IPC) — Section 498
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,352 of 5,024
High Courts08 Apr 1935
Nek Ram and Others Vs Emperor
Allahabad High Court · AIR 1935 All 920
Penal Code, 1860 (IPC) — Section 366
High Courts08 Apr 1935
Emperor Vs Jafar Khan and Others
Allahabad High Court · AIR 1935 All 814
Criminal Procedure Code, 1898 (CrPC) — Section 530
High Courts05 Apr 1935Allowed
Ajodhiya Pande Vs Mt. Rajna and Others
Allahabad High Court · AIR 1935 All 845 : 158 Ind. Cas. 888
Uttar Pradesh General Clauses Act, 1904 — Section 13
High Courts05 Apr 1935Dismissed
Moti Lal Vs Emperor
Allahabad High Court · AIR 1935 All 652 : 157 Ind. Cas. 146
Penal Code, 1860 (IPC) — Section 180Penal Code, 1860 (IPC) — Section 180Penal Code, 1860 (IPC) — Section 180
High Courts05 Apr 1935Dismissed
Bandan Kurmi Vs Bindra Kurmi and Others
Allahabad High Court · AIR 1935 All 790 : 158 Ind. Cas. 620
High Courts05 Apr 1935
Lieut. Basil Douglas Hope Dunbar Vs Mrs. Evelyn Diana Hope Dunbar and Another
Allahabad High Court · AIR 1935 All 763
Indian and Colonial Divorce (Jurisdiction) Act, 1926 — Section 1(1)(c)
High Courts05 Apr 1935
Imam Baksh and Others Vs Emperor
Allahabad High Court · AIR 1935 All 903 : 158 Ind. Cas. 919
High Courts04 Apr 1935Dismissed
Parsotam Das and Another Vs Emperor
Allahabad High Court · (1935) 04 AHC CK 0046
High Courts04 Apr 1935Dismissed
Chhotey Lal Vs Tinke Lal and Another
Allahabad High Court · AIR 1935 All 815
Criminal Procedure Code, 1898 (CrPC) — Section 528
High Courts04 Apr 1935Disposed Of
Abdul Rahman Vs Nihal Chand
Allahabad High Court · AIR 1935 All 675 : 157 Ind. Cas. 41
Bankruptcy Act, 1914 — Section 47Bankruptcy Act, 1914 — Section 47Bankruptcy Act, 1914 — Section 47
High Courts04 Apr 1935
Munna Lal and Others Vs Emperor
Allahabad High Court · AIR 1935 All 630 : 157 Ind. Cas. 123
Penal Code, 1860 (IPC) — Section 427Penal Code, 1860 (IPC) — Section 427Penal Code, 1860 (IPC) — Section 427
High Courts04 Apr 1935
Kunwar Sen Vs Emperor
Allahabad High Court · AIR 1935 All 620 : 157 Ind. Cas. 119
High Courts04 Apr 1935
Ghafoor and Others Vs Abdullah Khan
Allahabad High Court · AIR 1935 All 923 : 157 Ind. Cas. 521
High Courts03 Apr 1935Dismissed
Rafiq Ahmad and Another Vs H. Mohammad Siraj Hussain Khan and Others
Allahabad High Court · 156 Ind. Cas. 48
Easements Act, 1882 — Section 60
High Courts03 Apr 1935Allowed
Bhagwan Das Vs Emperor
Allahabad High Court · AIR 1935 All 745 : 155 Ind. Cas. 1070
Penal Code, 1860 (IPC) — Section 448
High Courts02 Apr 1935Dismissed
Gulzari Lal Vs Sheo Charan Lal and Others
Allahabad High Court · AIR 1935 All 889
General Clauses Act, 1897 — Section 6(c)
High Courts02 Apr 1935Dismissed
Ram Narain Sahu and Another Vs Mt. Makhna
Allahabad High Court · AIR 1935 All 875