High Courts29 Apr 1935Dismissed
Iqbal Uddin and Another Vs Ram Nath
Allahabad High Court · AIR 1935 All 894 : 157 Ind. Cas. 172
Partition Act, 1893 — Section 4
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,351 of 5,024
High Courts29 Apr 1935Dismissed
Syed Khurshed Ali Vs Ghulam Mustafa
Allahabad High Court · AIR 1935 All 873 : 158 Ind. Cas. 908
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts29 Apr 1935Dismissed
Aijaz Ahmad Vs Nazirul Hasan and Another
Allahabad High Court · AIR 1935 All 868 : 158 Ind. Cas. 753
Civil Procedure Code, 1908 (CPC) — Section 68
High Courts29 Apr 1935
Official Liquidators, Dehra Dun Mussoorie Electric Tramway Co., Ltd. Vs President, Council of Regency
Allahabad High Court · AIR 1936 All 826 : 166 Ind. Cas. 98
Civil Procedure Code, 1908 (CPC) — Section 86
High Courts26 Apr 1935Disposed Of
B. Raghubir Das Vs B. Sital Prasad and Others
Allahabad High Court · AIR 1935 All 740 : 157 Ind. Cas. 673
Specific Relief Act, 1877 — Section 42
High Courts25 Apr 1935Allowed
Ahmad Ali Khan and Another Vs Riyasat Ali Khan and Others
Allahabad High Court · (1935) 04 AHC CK 0040
High Courts25 Apr 1935
(Firm) Ram Prasad-Thakur Prasad Vs (Firm) Kamta Prasad-Sita Prasad
Allahabad High Court · AIR 1935 All 898 : 157 Ind. Cas. 154
Partnership Act, 1932 — Section 59
High Courts25 Apr 1935
Govind Singh Vs Ram Prasad and Another
Allahabad High Court · AIR 1935 All 838 : 158 Ind. Cas. 911
Guardians and Wards Act, 1890 — Section 19
High Courts24 Apr 1935
Emperor Vs Sri Kishan (or Sri Krishna)
Allahabad High Court · AIR 1935 All 970 : 159 Ind. Cas. 621
Penal Code, 1860 (IPC) — Section 408
High Courts23 Apr 1935
Mt. Shyama Vs Shankar
Allahabad High Court · AIR 1935 All 840 : 158 Ind. Cas. 421
Guardians and Wards Act, 1890 — Section 25
High Courts23 Apr 1935
Hanuman Prasad and Another Vs Mendwa and Others
Allahabad High Court · AIR 1935 All 836 : 158 Ind. Cas. 519
High Courts17 Apr 1935Dismissed
(Firm) Makhan Lal Lachmi Narain Vs (Firm) Abhai Ram Chunni Lal
Allahabad High Court · AIR 1935 All 886
High Courts17 Apr 1935Dismissed
Ram Gir Vs Ravisaran Singh and Others
Allahabad High Court · AIR 1935 All 883
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts17 Apr 1935Disposed Of
Bishan Sarup Vs Musa Mal and Others
Allahabad High Court · (1935) 04 AHC CK 0047
High Courts17 Apr 1935
Mahabir Prasad Vs Raghunandan Lal
Allahabad High Court · AIR 1935 All 848 : 158 Ind. Cas. 623
Emigration Act, 1983 — Section 60(1)(b)
High Courts17 Apr 1935
Ram Ghir Vs Ravi Saran Singh and Others
Allahabad High Court · (1935) 04 AHC CK 0002
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts16 Apr 1935Allowed
Molvi Muhammad Umar Khan Vs Naziruddin Ahmad Minai
Allahabad High Court · AIR 1935 All 1011 : 159 Ind. Cas. 723
High Courts11 Apr 1935
Nagar Swasthya Adhikari, Nagar Mahapalika Vs Asharfi Lal Yadav
Allahabad High Court · (1985) ACR 524
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Prevention of Food Adulteration Act, 1954 — Section 11(1), 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 20, 21, 9
High Courts10 Apr 1935
Nanhoon Vs Mt. Gendiya and Another
Allahabad High Court · AIR 1935 All 768 : 158 Ind. Cas. 45
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts09 Apr 1935
(Firm) Balakram-Atma Ram Vs Secy. of State
Allahabad High Court · AIR 1935 All 900
Civil Procedure Code, 1908 (CPC) — Section 80