High Courts09 May 1935
Ram Adhin Vs Lachmi Narain
Allahabad High Court · AIR 1935 All 843 : 158 Ind. Cas. 529
Agra Tenancy Act, 1926 — Section 3
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,350 of 5,024
High Courts09 May 1935Dismissed
M. Niaz Ahmad Khan Vs Abdul Latif
Allahabad High Court · (1935) 05 AHC CK 0009
High Courts09 May 1935
B. Udeypal Singh Vs Lakshmi Chand
Allahabad High Court · (1935) 05 AHC CK 0006
High Courts08 May 1935
Mahesh Prasad Vs Shyam Lal and Another
Allahabad High Court · AIR 1935 All 909 : 157 Ind. Cas. 273
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts08 May 1935
Bhairon Lal Vs Harbans Chaudhary and Others
Allahabad High Court · AIR 1935 All 914 : 157 Ind. Cas. 277
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts03 May 1935Disposed Of
Genda Lal Vs Hazari Lal
Allahabad High Court · AIR 1936 All 21
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 115Limitation Act, 1963 — Section 3
High Courts03 May 1935
Mahabir Vs Anjuman Wazifatul Muslimin
Allahabad High Court · AIR 1935 All 872 : 158 Ind. Cas. 762
High Courts02 May 1935Dismissed
Gopi Nath Vs Mt. Bekali and Others
Allahabad High Court · AIR 1935 All 837 : 158 Ind. Cas. 525
Transfer of Property Act, 1882 — Section 3
High Courts02 May 1935Allowed
Makund Ram Katholia Vs Harbans Lal
Allahabad High Court · AIR 1935 All 841 : 158 Ind. Cas. 618
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts02 May 1935
Chandra Shekhar Dixit Vs Burhwal Sugar Mills Co. Ltd.
Allahabad High Court · AIR 1935 All 908 : 157 Ind. Cas. 362
High Courts01 May 1935
Mt. Latifunnissa Vs Najmuddin Shah and Others
Allahabad High Court · AIR 1935 All 856
High Courts01 May 1935
Tirkha Vs Ghasi Ram
Allahabad High Court · AIR 1935 All 842 : 158 Ind. Cas. 516
Presidency Small Cause Courts Act, 1882 — Section 25
High Courts01 May 1935
Thakur Singh Vs Kandhai
Allahabad High Court · AIR 1935 All 852 : 158 Ind. Cas. 904
High Courts01 May 1935
Ada Elizabeth Smurthwaite Vs John William Smurthwaite
Allahabad High Court · AIR 1935 All 791 : 158 Ind. Cas. 621
Court Fees Act, 1870 — Article 20
High Courts30 Apr 1935Dismissed
Chandra Mohan Lal Vs Mt. Mathuri Kuer and Another
Allahabad High Court · AIR 1935 All 912 : 157 Ind. Cas. 177
High Courts30 Apr 1935Dismissed
Janki Misir Vs Beni Singh and Others
Allahabad High Court · (1935) 04 AHC CK 0035
High Courts30 Apr 1935
Badruddin Vs Secy. of State and Others
Allahabad High Court · AIR 1935 All 844 : 158 Ind. Cas. 526
Railways Act, 1890 — Section 72(3)
High Courts30 Apr 1935
Abdul Karim Khan and Others Vs George High School
Allahabad High Court · (1935) 04 AHC CK 0010
Land Acquisition Act, 1894 — Section 10, 16
High Courts30 Apr 1935
Managing Committee, George High School Vs Abdul Karim Khan and Others
Allahabad High Court · AIR 1935 All 895 : 157 Ind. Cas. 111
Land Acquisition Act, 1894 — Section 16