High Courts27 Aug 1935
Bachan Singh Vs Dasrath Singh
Allahabad High Court · AIR 1935 All 985 : 159 Ind. Cas. 631
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 149
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,348 of 5,024
High Courts27 Aug 1935
Nirmal Singh Vs Zamir Uddin Khan and Others
Allahabad High Court · AIR 1935 All 984 : 159 Ind. Cas. 447
Transfer of Property Act, 1882 — Section 55
High Courts26 Aug 1935
Emperor Vs Ram Nath and Others
Allahabad High Court · AIR 1935 All 989 : 159 Ind. Cas. 290
Penal Code, 1860 (IPC) — Section 307, 75
High Courts23 Aug 1935Dismissed
Gandharp Singh Vs Jawahar Singh and Others
Allahabad High Court · (1935) 08 AHC CK 0031
Criminal Procedure Code, 1898 (CrPC) — Section 562
High Courts20 Aug 1935Disposed Of
In Re: Mr. Bhagwant Prasad, Advocate
Allahabad High Court · (1935) 08 AHC CK 0023
High Courts20 Aug 1935Dismissed
Kanhaiya Lal Vs Pt. Sheva Lal
Allahabad High Court · AIR 1936 All 14 : 158 Ind. Cas. 637
High Courts19 Aug 1935Disposed Of
Dori and Others Vs Emperor
Allahabad High Court · AIR 1935 All 1020 : 158 Ind. Cas. 438
Criminal Procedure Code, 1898 (CrPC) — Section 303, 307
High Courts19 Aug 1935Dismissed
(Captain) Raja Ram-Gopal Singh Vs Harish Chandra Lal and Another
Allahabad High Court · AIR 1936 All 17 : 158 Ind. Cas. 752
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2), Order 6 Rule 17, 99
High Courts13 Aug 1935Dismissed
Bir Ahir and Others Vs Bhagwant Prasad and Another
Allahabad High Court · (1935) 08 AHC CK 0028
High Courts12 Aug 1935Dismissed
Shib Charan Das Vs Muqaddam and Others
Allahabad High Court · AIR 1936 All 62 : 158 Ind. Cas. 643
Transfer of Property Act, 1882 — Section 92
High Courts09 Aug 1935Disposed Of
Abdul Ghafoor Vs Sri Thakur Ram Krishna Murari Ji and Others
Allahabad High Court · AIR 1935 All 1018 : 158 Ind. Cas. 434
Limitation Act, 1877 — Article 120(II)Limitation Act, 1908 — Article 91
High Courts07 Aug 1935
Rogi Vs Emperor
Allahabad High Court · AIR 1935 All 981 : 159 Ind. Cas. 22
Penal Code, 1860 (IPC) — Section 182
High Courts06 Aug 1935Allowed
O.M. Chiene Vs Kishun Prasad
Allahabad High Court · AIR 1935 All 982 : 159 Ind. Cas. 616
Provincial Insolvency Act, 1920 — Section 53
High Courts06 Aug 1935Dismissed
Bhujharat and Others Vs Emperor
Allahabad High Court · AIR 1935 All 925 : 159 Ind. Cas. 154
Cattle Trespass Act, 1871 — Section 22
High Courts06 Aug 1935
Kr. Girwar Singh Vs Ram Sarup and Others
Allahabad High Court · AIR 1935 All 945 : 159 Ind. Cas. 446
High Courts02 Aug 1935Dismissed
Dal Chand and Others Vs Nathu Lal and Others
Allahabad High Court · AIR 1936 All 265
High Courts02 Aug 1935
Mt. Basanti Devi Vs Mt. Sahodra and Others
Allahabad High Court · AIR 1935 All 979 : 159 Ind. Cas. 644
Civil Procedure Code, 1908 (CPC) — Section 22
High Courts02 Aug 1935
Gajraj Sinha and Others Vs Emperor
Allahabad High Court · AIR 1935 All 938 : 159 Ind. Cas. 306
Penal Code, 1860 (IPC) — Section 447
High Courts01 Aug 1935Dismissed
Ganga Saran Singh and Another Vs Mt. Sirtaji Kuer and Another
Allahabad High Court · AIR 1935 All 924
Hindu Widows Remarriage Act, 1856 — Section 2
High Courts01 Aug 1935
Emperor Vs S.M. Wahid Ullah Ahrari
Allahabad High Court · AIR 1935 All 1013 : 158 Ind. Cas. 428
Criminal Procedure Code, 1898 (CrPC) — Section 547