High Courts01 Oct 1935
Mahendra Singh Vs Shankar Dayal Singh and Others
Allahabad High Court · AIR 1936 All 124 : 159 Ind. Cas. 903
Evidence Act, 1872 — Section 33
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,346 of 5,024
High Courts30 Sept 1935
Rai Ram Nath Bhargava Bahadur and Another Vs Sri Swami Goverdhan Rangacharia and Others
Allahabad High Court · AIR 1936 All 97 : 160 Ind. Cas. 1091
Civil Procedure Code, 1908 (CPC) — Section 151, 92
High Courts26 Sept 1935Disposed Of
Govind Ram and Others Vs Kashi Nath and Others
Allahabad High Court · (1935) 09 AHC CK 0024
High Courts26 Sept 1935Dismissed
(Firm) Danmal Parshotam Dass Vs (Firm) Babu Ram-Chhote Lal
Allahabad High Court · AIR 1936 All 3
Partnership Act, 1932 — Section 69
High Courts23 Sept 1935Dismissed
Baijnath Ram Vs Emperor
Allahabad High Court · AIR 1936 All 56 : 160 Ind. Cas. 927
Uttar Pradesh Municipalities Act, 1916 — Section 210, 307
High Courts23 Sept 1935
Baijnath Ram Vs Emperor through Municipal Board
Allahabad High Court · (1935) 09 AHC CK 0004
High Courts19 Sept 1935Disposed Of
J.W. Twalling (deceased) Administrator General Vs Mrs. A.M. Bower
Allahabad High Court · (1935) 09 AHC CK 0030
Succession Act, 1925 — Section 95
High Courts19 Sept 1935Dismissed
Administrator-General Vs A.M. Bower
Allahabad High Court · (1935) 09 AHC CK 0026
High Courts19 Sept 1935Allowed
Haji Amir Ahmad and Another Vs Mohammad Ejaz Husain and Another
Allahabad High Court · AIR 1936 All 15
Mussalman Wakf Act, 1923 — Section 2(e)
High Courts18 Sept 1935Dismissed
Nand Kumar Dutt Vs Ganesh Das and Another
Allahabad High Court · AIR 1936 All 131 : 159 Ind. Cas. 812
Transfer of Property Act, 1882 — Section 6
High Courts18 Sept 1935
Secy. of State Vs (Seth) Chand Mal
Allahabad High Court · AIR 1936 All 89 : 160 Ind. Cas. 1025
High Courts16 Sept 1935
Mt. Anwari Jan Vs Baldua and Another
Allahabad High Court · AIR 1936 All 218 : 159 Ind. Cas. 190
Easements Act, 1882 — Section 35
High Courts16 Sept 1935
Piare Lal and Others Vs Soney Lal and Another
Allahabad High Court · (1935) 09 AHC CK 0001
High Courts15 Sept 1935Dismissed
Lala Raghunath Sahai Vs Babu Kunj Behari Lall and Another
Allahabad High Court · (1935) 09 AHC CK 0005
High Courts13 Sept 1935Dismissed
Mt. Ruwaiya Khatun and Others Vs Mt. Maqbul Fatma and Others
Allahabad High Court · AIR 1936 All 217
High Courts13 Sept 1935Dismissed
Rahmat and Others Vs Ambika Prasad and Others
Allahabad High Court · AIR 1936 All 13
Agra Tenancy Act, 1926 — Section 99
High Courts13 Sept 1935
Kuber Singh and Others Vs Ramchandra Bhunja and Others
Allahabad High Court · AIR 1936 All 215 : 159 Ind. Cas. 19
High Courts13 Sept 1935Dismissed
Musammat Ruqaiya Khatun and Others Vs Musammat Maqbul Fatma and Others
Allahabad High Court · (1935) 09 AHC CK 0003
High Courts12 Sept 1935Dismissed
In Re: B, an Advocate
Allahabad High Court · AIR 1935 All 1037 : 159 Ind. Cas. 653
Bar Councils Act, 1926 — Section 10Government of India Act, 1935 — Section 223
High Courts12 Sept 1935
In Re: Mr. Bhagwant Prasad, Advocate
Allahabad High Court · (1935) 09 AHC CK 0002
Bar Councils Act, 1926 — Section 10Divorce Act, 1869 — Section 17