High Courts15 Oct 1935Dismissed
Secy. of State Vs (Firm) Sheo Bhagwan
Allahabad High Court · AIR 1936 All 69 : 160 Ind. Cas. 703
Contract Act, 1872 — Section 151Railways Act, 1890 — Section 47
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,345 of 5,024
High Courts15 Oct 1935Dismissed
L. Dina Nath Vs Collector of Farrukhabad
Allahabad High Court · AIR 1936 All 63
Limitation Act, 1963 — Section 6
High Courts14 Oct 1935Allowed
Thakur Das and Others Vs Emperor
Allahabad High Court · AIR 1936 All 109 : 160 Ind. Cas. 998
High Courts14 Oct 1935Allowed
Shibcharan Das Vs (Firm) Gulabchand Chhotey Lal
Allahabad High Court · AIR 1936 All 157
Evidence Act, 1872 — Section 126, 92
High Courts14 Oct 1935Allowed
Upper Doab Sugar Mills. Ltd. Vs Daulat Ram
Allahabad High Court · AIR 1936 All 493 : 163 Ind. Cas. 644
Workmens Compensation Act, 1923 — Section 30
High Courts14 Oct 1935Dismissed
District Board Vs Lala Behari Lal
Allahabad High Court · AIR 1936 All 18
Cantonments Act, 1924 — Section 273Civil Procedure Code, 1908 (CPC) — Section 80General Clauses Act, 1897 — Section 4
High Courts11 Oct 1935
Ram Prasad and Another Vs (Babu) Krishnanand Singh Shaila and Others
Allahabad High Court · AIR 1936 All 221 : 159 Ind. Cas. 802
High Courts11 Oct 1935Disposed Of
Emperor Vs Narain Das
Allahabad High Court · AIR 1936 All 105
Criminal Procedure Code, 1898 (CrPC) — Section 435Penal Code, 1860 (IPC) — Section 182
High Courts11 Oct 1935
Haji Mohammad Abdul Aziz Khan Vs Mahbub Singh and Others
Allahabad High Court · AIR 1936 All 202
High Courts11 Oct 1935
Jeewan Vs Emperor
Allahabad High Court · (1935) 10 AHC CK 0007
Penal Code, 1860 (IPC) — Section 323, 376, 511
High Courts11 Oct 1935
Padmanabh Vyasaraya Acharya, B.A., LL.B. Vs Jagannath
Allahabad High Court · (1935) 10 AHC CK 0006
High Courts10 Oct 1935Dismissed
Bhawani Pathak and Others Vs Emperor
Allahabad High Court · AIR 1936 All 253
Criminal Procedure Code, 1898 (CrPC) — Section 537Penal Code, 1860 (IPC) — Section 342
High Courts09 Oct 1935Dismissed
Bindeshri Prasad and Others Vs Panchayati Akhara Maha Nirbani Goshain
Allahabad High Court · AIR 1936 All 169
Evidence Act, 1872 — Section 70Transfer of Property Act, 1882 — Section 59
High Courts09 Oct 1935Disposed Of
Inayat Khan Vs Harbans Lal
Allahabad High Court · AIR 1936 All 9
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts09 Oct 1935
Mt. Rashida Khatun and Others Vs Mt. Faiyaz Bibi and Others
Allahabad High Court · AIR 1936 All 216 : 159 Ind. Cas. 727
High Courts03 Oct 1935Dismissed
Lachhman Das and Another Vs Mt. Gulab Devi and Others
Allahabad High Court · AIR 1936 All 270
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts03 Oct 1935
Benares Bank Ltd. Vs Dip Chand and Another
Allahabad High Court · AIR 1936 All 172
Contract Act, 1872 — Section 68Guardians and Wards Act, 1890 — Section 34
High Courts03 Oct 1935
Gopal Das and Another Vs Sri Thakurji and Others
Allahabad High Court · AIR 1936 All 422
Evidence Act, 1872 — Section 90
High Courts03 Oct 1935
Khudawand Karim Khalesan-fi-sabil Allah and Another Vs (Babu) Narendra Nath and Another
Allahabad High Court · AIR 1936 All 258
Contract Act, 1872 — Section 128Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 82
High Courts01 Oct 1935Disposed Of
Sat Narain and Others Vs Ram Chhabila and Others
Allahabad High Court · (1935) 10 AHC CK 0038
Court Fees Act, 1870 — Section 7(4)(c)Suits Valuation Act, 1887 — Section 8