High Courts04 Nov 1935Dismissed
Raj Deo Singh and Others Vs Mt. Janak Raj Kuari
Allahabad High Court · AIR 1936 All 154
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,344 of 5,024
High Courts04 Nov 1935
Mohru Lal Vs Emperor
Allahabad High Court · AIR 1936 All 193
Criminal Procedure Code, 1898 (CrPC) — Section 179Penal Code, 1860 (IPC) — Section 409
High Courts31 Oct 1935
Kailash Narain Vs Gopi Nath and Another
Allahabad High Court · (1935) 10 AHC CK 0016
High Courts31 Oct 1935Dismissed
Allash Narain Vs Gopi Nath and Another
Allahabad High Court · (1935) 10 AHC CK 0003
Court Fees Act, 1870 — Section 7Specific Relief Act, 1877 — Section 39, 42
High Courts25 Oct 1935Dismissed
Amba Prasad Maheshwari Vs Jugal Kishore
Allahabad High Court · AIR 1936 All 112 : 159 Ind. Cas. 790
Contract Act, 1872 — Section 23United Provinces District Boards Act, 1922 — Section 174(2)(q)
High Courts24 Oct 1935Allowed
Naipal Singh and Others Vs James R.R. Skinner and Others
Allahabad High Court · AIR 1936 All 127 : 159 Ind. Cas. 797
High Courts24 Oct 1935
Aulad Husain and Others Vs (Syed) Nasir Husain and Others
Allahabad High Court · AIR 1936 All 220 : 159 Ind. Cas. 730
High Courts23 Oct 1935Dismissed
Wali Mohammad and Others Vs Higan Lal
Allahabad High Court · AIR 1936 All 80
Civil Procedure Code, 1908 (CPC) — Section 115Provincial Insolvency Act, 1920 — Section 17, 75
High Courts23 Oct 1935Dismissed
Kunwar Lallajee Vs Ram Dayal and Others
Allahabad High Court · AIR 1936 All 77 : 160 Ind. Cas. 623
High Courts23 Oct 1935Allowed
Kallu Mal Vs L. Ganeshi Lal and Another
Allahabad High Court · AIR 1936 All 119 : 160 Ind. Cas. 1098
Evidence Act, 1872 — Section 13, 91
High Courts23 Oct 1935Dismissed
Girwar Singh Vs Pop Singh
Allahabad High Court · (1935) 10 AHC CK 0008
Agra Tenancy Act, 1926 — Section 103
High Courts22 Oct 1935
Gajram Singh and Others Vs Lala Kalyan Mal
Allahabad High Court · (1935) 10 AHC CK 0033
High Courts22 Oct 1935
(Saiyed) Alam Ali Vs Beni Charan and Others
Allahabad High Court · AIR 1936 All 33 : 160 Ind. Cas. 541
Contract Act, 1872 — Section 69Transfer of Property Act, 1882 — Section 74
High Courts21 Oct 1935Dismissed
Manni Gir Vs Amar Jati Chela and Another
Allahabad High Court · AIR 1936 All 94 : 160 Ind. Cas. 1030
High Courts21 Oct 1935
Syed Zahur Uddin Ahmad Vs Chimman Lal
Allahabad High Court · AIR 1936 All 66 : 160 Ind. Cas. 943
Transfer of Property Act, 1882 — Section 41
High Courts21 Oct 1935
Chhotelal and Another Vs Emperor
Allahabad High Court · AIR 1936 All 74 : 160 Ind. Cas. 1089
Criminal Procedure Code, 1898 (CrPC) — Section 235(2)Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 26
High Courts18 Oct 1935Dismissed
B. Sheo Narain Vs Town Area Panchayat
Allahabad High Court · AIR 1936 All 117 : 159 Ind. Cas. 897
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts18 Oct 1935Dismissed
Tara Chand Vs Dharman and Others
Allahabad High Court · (1935) 10 AHC CK 0002
High Courts17 Oct 1935Dismissed
Emperor Vs Masuria
Allahabad High Court · AIR 1936 All 107 : 159 Ind. Cas. 804
Criminal Procedure Code, 1898 (CrPC) — Section 107, 118
High Courts16 Oct 1935Allowed
Sukhdarshan Lal and Others Vs Nazira and Others
Allahabad High Court · (1935) 10 AHC CK 0039