High Courts31 Jul 1935Allowed
Kedar Nath Vs Emperor
Allahabad High Court · AIR 1935 All 940 : 157 Ind. Cas. 557
Penal Code, 1860 (IPC) — Section 471
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,349 of 5,024
High Courts30 Jul 1935Dismissed
Emperor Vs Bahraichi and Another
Allahabad High Court · (1935) 07 AHC CK 0006
High Courts29 Jul 1935Allowed
Sri Kishen Vs Emperor
Allahabad High Court · AIR 1935 All 928 : 159 Ind. Cas. 900
Penal Code, 1860 (IPC) — Section 408
High Courts29 Jul 1935
Chandrabhan Lal Vs Emperor
Allahabad High Court · AIR 1935 All 968 : 159 Ind. Cas. 531
Penal Code, 1860 (IPC) — Section 218
High Courts26 Jul 1935Dismissed
Nanku and Others Vs Emperor
Allahabad High Court · AIR 1935 All 916 : 159 Ind. Cas. 183
Arms Act, 1959 — Section 19(f)
High Courts26 Jul 1935Dismissed
Ganga Ram Vs Habib Ullah and Another
Allahabad High Court · AIR 1936 All 212 : 159 Ind. Cas. 525
Evidence Act, 1872 — Section 123, 126
High Courts25 Jul 1935Dismissed
Goverdhan Vs Emperor
Allahabad High Court · AIR 1935 All 930
Penal Code, 1860 (IPC) — Section 304
High Courts25 Jul 1935Dismissed
Samuel John and Another Vs Emperor
Allahabad High Court · AIR 1935 All 935
Penal Code, 1860 (IPC) — Section 376
High Courts22 Jul 1935Dismissed
Umrao Singh Vs Pahlad Singh
Allahabad High Court · AIR 1935 All 1001 : 158 Ind. Cas. 238
High Courts20 Jul 1935Allowed
(Bohra) Tara Chand Vs Haibat Shah and Others
Allahabad High Court · AIR 1935 All 1003 : 158 Ind. Cas. 233
High Courts20 Jul 1935Allowed
Pokhar Singh Vs Tula Ram
Allahabad High Court · AIR 1935 All 1016 : 158 Ind. Cas. 202
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts20 Jul 1935
Emperor Vs Bhaggan and Others
Allahabad High Court · AIR 1935 All 931 : 159 Ind. Cas. 26
Penal Code, 1860 (IPC) — Section 152
High Courts09 Jul 1935Dismissed
Shri Ram Vs Emperor
Allahabad High Court · AIR 1935 All 926 : 159 Ind. Cas. 198
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts08 Jul 1935
Lachman Prasad Vs Emperor
Allahabad High Court · AIR 1935 All 905
Cantonments Act, 1924 — Section 141(1)
High Courts05 Jul 1935
Riaz-Ud-Din and Others Vs Mst. Phula Devi
Allahabad High Court · AIR 1936 All 50 : 160 Ind. Cas. 617
Agra Pre-emption Act, 1922 — Section 5(2)
High Courts28 Jun 1935
Roshan Lal Vs Emperor
Allahabad High Court · AIR 1935 All 922
Penal Code, 1860 (IPC) — Section 408
High Courts17 May 1935Allowed
Raja Bahadur Maharao Raja Ram Singh Vs Mst. Subhadri
Allahabad High Court · (1935) 05 AHC CK 0017