High Courts20 Dec 1934Disposed Of
Makund Swarup Vs Kishun Chand Singh and Others
Allahabad High Court · AIR 1935 All 382 : 157 Ind. Cas. 261
Agra Tenancy Act, 1926 — Section 273
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,363 of 5,024
High Courts20 Dec 1934Dismissed
B.B. and C.I. Railway Vs Raghib Ali
Allahabad High Court · AIR 1935 All 437
Presidency Small Cause Courts Act, 1882 — Section 25
High Courts20 Dec 1934
(Firm) Sansarchand Lachhman Das Vs Dina Nath Dube
Allahabad High Court · AIR 1935 All 645 : 155 Ind. Cas. 571
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts20 Dec 1934
Ram Saran Das Vs Mallu and Others
Allahabad High Court · AIR 1935 All 565 : 155 Ind. Cas. 249
High Courts19 Dec 1934Disposed Of
Budhan and Others Vs Korhey and Another
Allahabad High Court · AIR 1935 All 381 : 159 Ind. Cas. 147
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Dec 1934Dismissed
Barkat Ullah and Another Vs Nisar Husain and Others
Allahabad High Court · (1934) 12 AHC CK 0052
Evidence Act, 1872 — Section 32(5)
High Courts19 Dec 1934
Babu Ram and Others Vs Inam Ullah
Allahabad High Court · AIR 1935 All 411 : 157 Ind. Cas. 533
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts19 Dec 1934
Chandra Shekhar and Another Vs Manohar Lal and Others
Allahabad High Court · AIR 1935 All 359
High Courts19 Dec 1934
Sri Nath Vs Mata Prasad and Others
Allahabad High Court · AIR 1935 All 476
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Dec 1934
Ch. Tara Singh and Others Vs Mt. Sagiya
Allahabad High Court · AIR 1935 All 446 : 158 Ind. Cas. 903
Agra Tenancy Act, 1926 — Section 48
High Courts18 Dec 1934Allowed
A. Williams Vs (Firm) Kallu Mal Magan Lal
Allahabad High Court · AIR 1935 All 451
Negotiable Instruments Act, 1881 (NI) — Section 80
High Courts18 Dec 1934Dismissed
Haider and Another Vs Emperor
Allahabad High Court · AIR 1935 All 504
Penal Code, 1860 (IPC) — Section 304, 325, 352
High Courts18 Dec 1934Dismissed
Ganga Singh and Others Vs Emperor
Allahabad High Court · AIR 1935 All 647 : 155 Ind. Cas. 541
Criminal Procedure Code, 1898 (CrPC) — Section 147, 452, 537Evidence Act, 1872 — Section 3
High Courts18 Dec 1934
Mt. Bhagwati Devi and Another Vs Gajadhar Prasad
Allahabad High Court · AIR 1935 All 294 : 152 Ind. Cas. 822
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts18 Dec 1934
Durga Prasad Vs Emperor
Allahabad High Court · AIR 1935 All 439
Penal Code, 1860 (IPC) — Section 420
High Courts18 Dec 1934
Surendra Narain Singh and Others Vs Lal Bahadur Singh
Allahabad High Court · AIR 1935 All 705
High Courts18 Dec 1934
Sumeshar Bind and Others Vs Baldeo Sahu and Others
Allahabad High Court · AIR 1935 All 390 : 159 Ind. Cas. 683 : 157 Ind. Cas. 51
Civil Procedure Code, 1908 (CPC) — Section 2(11)
High Courts17 Dec 1934Disposed Of
Ram Sarup Vs Emperor
Allahabad High Court · AIR 1935 All 446(1) : 158 Ind. Cas. 101
Penal Code, 1860 (IPC) — Section 193
High Courts17 Dec 1934
Chunnu Lal and Others Vs Swami Prasad and Others
Allahabad High Court · AIR 1935 All 418