High Courts11 Dec 1934Dismissed
Firm Baijnath-Balmakund Vs Chedi Lal and Others
Allahabad High Court · (1934) 12 AHC CK 0015
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,365 of 5,024
High Courts11 Dec 1934
(Firm) Baijanath-Balmakund Vs Chedi Lal and Others
Allahabad High Court · AIR 1935 All 748
High Courts10 Dec 1934Allowed
Mt. Ram Dulari Vs Bhola
Allahabad High Court · AIR 1935 All 398 : 157 Ind. Cas. 1021
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts10 Dec 1934Dismissed
Alopi Din Vs Emperor
Allahabad High Court · AIR 1935 All 366 : 157 Ind. Cas. 205
Penal Code, 1860 (IPC) — Section 420
High Courts10 Dec 1934
Ram Sakal Mullah and Another Vs Nageshar Mullah and Another
Allahabad High Court · AIR 1935 All 481 : 157 Ind. Cas. 333
Easements Act, 1882 — Section 44
High Courts07 Dec 1934Disposed Of
Emperor Vs Dipu and Others
Allahabad High Court · AIR 1935 All 850 : 158 Ind. Cas. 424
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts07 Dec 1934Dismissed
P. Mohan Lal Gautam Vs Emperor
Allahabad High Court · AIR 1935 All 369
Press Act, 1910 — Section 18(1)
High Courts05 Dec 1934Allowed
Firm Sant Lal-Mahadeo Prasad Vs Kedar Nath
Allahabad High Court · AIR 1935 All 519
Civil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1915 — Section 107
High Courts05 Dec 1934Dismissed
Baswa Vs Emperor
Allahabad High Court · AIR 1935 All 216
Uttar Pradesh Municipalities Act, 1916 — Section 85
High Courts05 Dec 1934Dismissed
Secy. of State Vs Neaz Ali Hamid Ali
Allahabad High Court · AIR 1935 All 407
Limitation Act, 1963 — Article 30
High Courts05 Dec 1934
Ramchandra Vs Emperor
Allahabad High Court · AIR 1935 All 520
Criminal Procedure Code, 1898 (CrPC) — Section 165(4)Penal Code, 1860 (IPC) — Section 302Uttar Pradesh Excise Act, 1910 — Section 60(b)(f)
High Courts05 Dec 1934Allowed
Secretary of State Vs Messrs Neaz Ali Hamid Ali
Allahabad High Court · (1934) 12 AHC CK 0010
High Courts04 Dec 1934
Waheed Hasan and Others Vs Abdul Rahman and Others
Allahabad High Court · AIR 1935 All 254 : 157 Ind. Cas. 1088
Mussalman Wakf Act, 1923 — Section 10
High Courts03 Dec 1934Allowed
Gaekwar, Baroda State Railway Baroda Vs Mohammad Habibullah and Others
Allahabad High Court · AIR 1935 All 258 : 157 Ind. Cas. 170
Limitation Act, 1963 — Section 12(2)
High Courts30 Nov 1934Disposed Of
RAMRATAN DAS AND MADAN GOPAL, IN RE.
Allahabad High Court · (1935) 3 ITR 183
Income Tax Act, 1961 — Section 55
High Courts30 Nov 1934Dismissed
Muhammad Ismail Khan Vs Jawahir Lal and Others
Allahabad High Court · AIR 1935 All 492
Letters Patent Act, 1865 — Section 10
High Courts30 Nov 1934Disposed Off
In Re: Income Tax of Madan Gopal
Allahabad High Court · AIR 1935 All 444 : 157 Ind. Cas. 1000
Income Tax Act, 1961 — Section 55
High Courts30 Nov 1934Allowed
In Re: Gaya Prasad Chhotey Lal
Allahabad High Court · AIR 1935 All 495
Income Tax Act, 1922 — Section 4(3)(vii)
High Courts30 Nov 1934Allowed
Gaya Prasad Chhotey Lal Vs Commr., Income Tax
Allahabad High Court · (1935) 3 ITR 177
Income Tax Act, 1922 — Section 4(3)(vii)
High Courts30 Nov 1934
GAYAPRASAD AND CHOTEY LAL, IN RE.
Allahabad High Court · (1935) 3 ITR 177
Income Tax Act, 1922 — Section 4(3)(vii)