High Courts30 Oct 1934Partly Allowed
Hardeo Ram Vs (Firm) Girdhar Lal Kanhayia Lal
Allahabad High Court · AIR 1935 All 280 : 153 Ind. Cas. 510
Partnership Act, 1932 — Section 69
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,368 of 5,024
High Courts30 Oct 1934Allowed
Noola Vs L. Chimman Lal
Allahabad High Court · AIR 1935 All 148 : 159 Ind. Cas. 70
Provincial Small Cause Courts Act, 1887 — Section 23Provincial Small Cause Courts Act, 1887 — Section 23Provincial Small Cause Courts Act, 1887 — Section 23
High Courts30 Oct 1934Allowed
Mahadeo and Others Vs Rameshwar Dayal
Allahabad High Court · AIR 1935 All 150 : 157 Ind. Cas. 364
High Courts30 Oct 1934Disposed Of
Ganesh Prasad and Another Vs Ram Karan Shukla
Allahabad High Court · AIR 1935 All 179 : 153 Ind. Cas. 422
High Courts30 Oct 1934
Habibul Razzaq Vs Shiam Bahadur
Allahabad High Court · AIR 1935 All 292 : 153 Ind. Cas. 511
High Courts30 Oct 1934
Bhoore Singh and Others Vs Karan Singh
Allahabad High Court · AIR 1935 All 142
High Courts29 Oct 1934Dismissed
Thakur Prasad Vs Kasturi Narain Shukla
Allahabad High Court · AIR 1935 All 364
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts29 Oct 1934
Kallan Khan and Another Vs Emperor
Allahabad High Court · AIR 1935 All 160 : 153 Ind. Cas. 469
Penal Code, 1860 (IPC) — Section 332
High Courts29 Oct 1934
In Re: An Advocate High Court
Allahabad High Court · AIR 1935 All 503 : 155 Ind. Cas. 1054
High Courts26 Oct 1934Dismissed
Chiranji Lal Vs Irphan Ali and Another
Allahabad High Court · AIR 1935 All 284 : 153 Ind. Cas. 684
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts26 Oct 1934Dismissed
Vishwanath Prasad Pathak Vs Parkash Chandra and Another
Allahabad High Court · AIR 1935 All 278 : 153 Ind. Cas. 502
High Courts26 Oct 1934
Mt. Fatima Bibi Vs Shafiullah Khan
Allahabad High Court · AIR 1935 All 206 : 153 Ind. Cas. 476
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts26 Oct 1934
Sia Ram and Others Vs Emperor
Allahabad High Court · AIR 1935 All 217 : 158 Ind. Cas. 129
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts26 Oct 1934
Radhey Lal Vs Mt. Janki Devi and Others
Allahabad High Court · AIR 1935 All 204 : 153 Ind. Cas. 477
High Courts26 Oct 1934
Ch. Rajender Singh Vs Uma Prasad
Allahabad High Court · AIR 1935 All 117 : 159 Ind. Cas. 193
Contempt of Courts Act, 1971 — Section 3Contempt of Courts Act, 1971 — Section 3Contempt of Courts Act, 1971 — Section 3
High Courts25 Oct 1934Allowed
Pandit Jiwa Lal Vs R.B. Kharagjit Singh Misra
Allahabad High Court · (1934) 10 AHC CK 0056
Civil Procedure Code, 1908 (CPC) — Section 144, 47
High Courts25 Oct 1934Allowed
Jiwa Lal Evide Vs Kharagjit Singh Misra
Allahabad High Court · AIR 1935 All 126 : 157 Ind. Cas. 677
Civil Procedure Code, 1908 (CPC) — Section 144Civil Procedure Code, 1908 (CPC) — Section 144Civil Procedure Code, 1908 (CPC) — Section 144
High Courts25 Oct 1934
Sewa Ram and Others Vs Giyan Singh and Others
Allahabad High Court · AIR 1935 All 180 : 153 Ind. Cas. 465
High Courts25 Oct 1934
Sukhdeo Behari Lal Vs (Firm) Rama Nand Dwarka Das
Allahabad High Court · AIR 1935 All 268
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2