High Courts11 Sept 1934Allowed
Sarnam Singh and Others Vs Emperor
Allahabad High Court · AIR 1935 All 63 : 152 Ind. Cas. 550
Penal Code, 1860 (IPC) — Section 368
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,372 of 5,024
High Courts10 Sept 1934Dismissed
Habibur Razzaq Vs Ram Sarup and Another
Allahabad High Court · AIR 1935 All 31 : 152 Ind. Cas. 393
High Courts07 Sept 1934Disposed Of
Rurmal Ram Nath Vs Kapil Man Misir and Others
Allahabad High Court · (1934) 09 AHC CK 0045
High Courts07 Sept 1934
Sudama Rai and Others Vs Bisheshar Prasad and Others
Allahabad High Court · AIR 1935 All 92 : 152 Ind. Cas. 939
High Courts06 Sept 1934Disposed Of
Gulab Chand and Others Vs Peary Lal
Allahabad High Court · AIR 1935 All 99 : 152 Ind. Cas. 384
Limitation Act, 1963 — Section 12(3)Limitation Act, 1963 — Section 12(3)Limitation Act, 1963 — Section 12(3)
High Courts06 Sept 1934
Mt. Zabaishi Begam Vs Naziruddin Khan and Others
Allahabad High Court · AIR 1935 All 110 : 152 Ind. Cas. 1008
Transfer of Property Act, 1882 — Section 41Transfer of Property Act, 1882 — Section 41Transfer of Property Act, 1882 — Section 41
High Courts06 Sept 1934
Bhagwati Prasad Vs Musri Lal and Another
Allahabad High Court · AIR 1934 All 1009 : 153 Ind. Cas. 220
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts04 Sept 1934
Muhammad Yusuf and Others Vs Muhammad Shafi and Others
Allahabad High Court · AIR 1934 All 1013 : 153 Ind. Cas. 344
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts03 Sept 1934Disposed Of
M. Maqbul Ahmad Vs Mt. Fatma Bibi and Others
Allahabad High Court · AIR 1935 All 81 : 152 Ind. Cas. 199
High Courts03 Sept 1934
In Re: (Thirteen) Advocates
Allahabad High Court · AIR 1934 All 1067 : 153 Ind. Cas. 667
High Courts03 Sept 1934
Mt. Powdhari Vs Mt. Ram Sanwari and Others
Allahabad High Court · AIR 1934 All 1004 : 153 Ind. Cas. 195
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1
High Courts31 Aug 1934
Reoti Prasad Vs Emperor
Allahabad High Court · AIR 1934 All 1046 : 153 Ind. Cas. 155
Criminal Procedure Code, 1898 (CrPC) — Section 499
High Courts31 Aug 1934Allowed
Hoshiar Singh and Another Vs Gobardhan Das
Allahabad High Court · AIR 1934 All 1027 : 153 Ind. Cas. 158
High Courts31 Aug 1934Disposed Off
Mahadeo and Others Vs Emperor
Allahabad High Court · AIR 1934 All 1025 : 153 Ind. Cas. 407
Penal Code, 1860 (IPC) — Section 352, 447
High Courts30 Aug 1934Dismissed
Sri Ram Vs Emperor
Allahabad High Court · AIR 1934 All 987 : 153 Ind. Cas. 131
Cantonments Act, 1924 — Section 268
High Courts30 Aug 1934
Mahant Shanta Nand Gir Vs Basudeva Nand Gir
Allahabad High Court · AIR 1934 All 986
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts30 Aug 1934Dismissed
Basudeva Nandgir Vs Shanta Nand Gir
Allahabad High Court · (1934) 08 AHC CK 0005
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts28 Aug 1934Allowed
Ghulam Murtaza Vs Mt. Fasiunnissa Bibi
Allahabad High Court · AIR 1935 All 129 : 152 Ind. Cas. 370
Contract Act, 1872 — Section 25Contract Act, 1872 — Section 25Contract Act, 1872 — Section 25
High Courts27 Aug 1934Dismissed
Mirza Husain Yar Beg Vs Radha Kishan and Others
Allahabad High Court · AIR 1935 All 137
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts27 Aug 1934Dismissed
Behari Lal and Another Vs Har Lal Sah and Others
Allahabad High Court · AIR 1934 All 984 : 153 Ind. Cas. 556
Evidence Act, 1872 — Section 35