High Courts21 Jul 1934Allowed
Amjad Ali Vs Ghafoor Mohammad Khan
Allahabad High Court · AIR 1935 All 76 : 152 Ind. Cas. 25
Agra Tenancy Act, 1926 — Section 44Agra Tenancy Act, 1926 — Section 44Agra Tenancy Act, 1926 — Section 44
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,375 of 5,024
High Courts21 Jul 1934Dismissed
Gauri Shankar Vs Ramsewak and Another
Allahabad High Court · AIR 1934 All 1045
Specific Relief Act, 1877 — Section 27(b)
High Courts21 Jul 1934
Dwarka Singh Vs Jafar Ali Khan and Others
Allahabad High Court · AIR 1934 All 1066
Agra Tenancy Act, 1926 — Section 81
High Courts21 Jul 1934
Ram Chandra and Another Vs Jaith Mal and Others
Allahabad High Court · AIR 1934 All 990
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts11 Jun 1934
Syam Behari Vs Emperor
Allahabad High Court · AIR 1934 All 987(1) : 153 Ind. Cas. 146
High Courts08 Jun 1934
Lachhman Chamar Vs Emperor
Allahabad High Court · AIR 1934 All 988 : 153 Ind. Cas. 153
Criminal Procedure Code, 1898 (CrPC) — Section 421
High Courts10 May 1934Dismissed
G.A.P. Brickenden Vs London Loan And Savings Company, Canada and Others
Allahabad High Court · (1934) 05 AHC CK 0021
High Courts08 May 1934Disposed Of
Ram Nath Vs Audh Behari Lal and Others
Allahabad High Court · AIR 1934 All 939 : 153 Ind. Cas. 169
Civil Procedure Code, 1908 (CPC) — Section 14(c)
High Courts08 May 1934
Ajodhia Pershad Vs Sari Ram and Another
Allahabad High Court · AIR 1934 All 1011
Presidency Towns Insolvency Act, 1909 — Section 17
High Courts08 May 1934
Richpal Singh and Others Vs Emperor
Allahabad High Court · AIR 1934 All 927 : 152 Ind. Cas. 881
Criminal Procedure Code, 1898 (CrPC) — Section 110(f)Evidence Act, 1872 — Section 30
High Courts07 May 1934Disposed Of
Collector of Etah Vs Rani Gulab Kunwar
Allahabad High Court · AIR 1935 All 322
Government of India Act, 1915 — Section 101
High Courts07 May 1934Dismissed
Chinta Mani Vs Debi Prasad
Allahabad High Court · AIR 1934 All 971
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts07 May 1934
Aditya Narain Singh Vs Tulshi Prasad Narain Singh and Others
Allahabad High Court · AIR 1934 All 979
Government of India Act, 1915 — Section 101
High Courts07 May 1934
Rani Bhagwan Kunwar Vs Rani Gulab Kunwar
Allahabad High Court · (1934) 05 AHC CK 0001
Government of India Act, 1915 — Section 101
High Courts04 May 1934Dismissed
GURMUKH RAI Vs SECRETARY OF STATE FOR INDIA IN COUNCIL.
Allahabad High Court · (1934) 2 ITR 412
Civil Procedure Code, 1908 (CPC) — Section 109, 110Income Tax Act, 1961 — Section 33, 66(3)
High Courts04 May 1934Dismissed
Gurmukh Rai Vs Secretary of State for India in Council
Allahabad High Court · (1934) 2 ITR 412
High Courts04 May 1934
Nathu Lal and Others Vs Dal Chand and Others
Allahabad High Court · AIR 1934 All 902 : 152 Ind. Cas. 757
High Courts04 May 1934
Gurmukh Rai Vs Secretary of State
Allahabad High Court · AIR 1934 All 974
Income Tax Act, 1961 — Section 66(3)
High Courts03 May 1934Allowed
In Re: In the goods of Dr. Rajendra Chandra Sen Gupta Late of Allahabad
Allahabad High Court · AIR 1934 All 958 : 152 Ind. Cas. 825
General Clauses Act, 1897 — Section 3(15)
High Courts03 May 1934Allowed
Mt. Rukmina and Others Vs Mohib Ali Khan and Others
Allahabad High Court · AIR 1934 All 938 : 153 Ind. Cas. 695
Contract Act, 1872 — Section 16