High Courts18 Apr 1934
Emperor Vs Bachcha
Allahabad High Court · AIR 1934 All 873 : 153 Ind. Cas. 472
Criminal Procedure Code, 1898 (CrPC) — Section 510Dangerous Drugs Act, 1930 — Section 14
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,377 of 5,024
High Courts17 Apr 1934Allowed
Mitthu Lal Vs Mt. Chameli and Another
Allahabad High Court · AIR 1935 All 777 : 155 Ind. Cas. 800
Agra Tenancy Act, 1926 — Section 226
High Courts16 Apr 1934Dismissed
Bharat Singh Vs Jeobodh Lal and Others
Allahabad High Court · AIR 1934 All 891 : 150 Ind. Cas. 745
High Courts13 Apr 1934Allowed
Balkaran Pandey and Another Vs Ram Badan Pandey and Others
Allahabad High Court · AIR 1934 All 824 : 152 Ind. Cas. 800
Civil Procedure Code, 1908 (CPC) — Section 144(2)Limitation Act, 1908 — Section 14(2)
High Courts13 Apr 1934Dismissed
Baji Lal and Others Vs Tota Ram
Allahabad High Court · AIR 1934 All 932 : 150 Ind. Cas. 876
Agra Tenancy Act, 1926 — Section 243
High Courts13 Apr 1934
Amanul Haq and Others Vs Girdhar Gopal
Allahabad High Court · AIR 1934 All 886 : 150 Ind. Cas. 775
Agra Tenancy Act, 1926 — Section 242Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 193
High Courts12 Apr 1934Disposed Off
Ramratanlal and Others Vs Gangotri Prasad and Others
Allahabad High Court · AIR 1935 All 73 : 152 Ind. Cas. 19
High Courts11 Apr 1934
Hardwar Bhagat Vs Sita Ram Rai and Others
Allahabad High Court · AIR 1934 All 888 : 150 Ind. Cas. 879
Contract Act, 1872 — Section 70Transfer of Property Act, 1882 — Section 60
High Courts11 Apr 1934
Dal Chand Vs Lala Mool Chand and Others
Allahabad High Court · AIR 1934 All 896 : 150 Ind. Cas. 770
Civil Procedure Code, 1908 (CPC) — Section 63, 64
High Courts10 Apr 1934Dismissed
Nathwa and Another Vs Raghubans Narain Singh and Another
Allahabad High Court · AIR 1934 All 890 : 150 Ind. Cas. 758
High Courts10 Apr 1934
Sadho and Others Vs Emperor
Allahabad High Court · AIR 1934 All 881 : 152 Ind. Cas. 108
Penal Code, 1860 (IPC) — Section 147
High Courts09 Apr 1934Dismissed
Emperor Vs Atma Ram
Allahabad High Court · AIR 1934 All 846
Criminal Procedure Code, 1898 (CrPC) — Section 179
High Courts09 Apr 1934Dismissed
Kishori Lal Vs Atma Ram and another
Allahabad High Court · (1934) 04 AHC CK 0004
Criminal Procedure Code, 1898 (CrPC) — Section 179
High Courts06 Apr 1934Dismissed
Mt. Katori Vs Om Prakash and Another
Allahabad High Court · AIR 1935 All 351 : 150 Ind. Cas. 868
High Courts06 Apr 1934
Sharfuddin Vs M. Khadim Ali Khan and Others
Allahabad High Court · (1934) 04 AHC CK 0008
High Courts05 Apr 1934Allowed
In Re: Durga Das Koosary
Allahabad High Court · AIR 1934 All 804 : 150 Ind. Cas. 1018
Succession Act, 1925 — Section 222
High Courts03 Apr 1934Dismissed
Nathu Lal Vs Kewal Ram
Allahabad High Court · AIR 1934 All 893 : 150 Ind. Cas. 767
Agra Tenancy Act, 1926 — Section 268
High Courts30 Mar 1934Allowed
In Re: Jagmandar Das Vaish and Others
Allahabad High Court · AIR 1935 All 378
Income Tax Act, 1961 — Section 13
High Courts29 Mar 1934Allowed
Ram Prasad Vs Bishambhar Nath and Others
Allahabad High Court · (1934) 03 AHC CK 0032
High Courts29 Mar 1934
Peare Lal Vs Emperor
Allahabad High Court · AIR 1934 All 853 : 152 Ind. Cas. 500
Criminal Procedure Code, 1898 (CrPC) — Section 145, 435, 537