High Courts15 Mar 1934Allowed
Mohammad Jan Khan Vs Mt. Sundar and Another
Allahabad High Court · AIR 1934 All 884 : 153 Ind. Cas. 855
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,379 of 5,024
High Courts15 Mar 1934
Basdeo Sahai and Others Vs Man Singh and Others
Allahabad High Court · AIR 1934 All 906 : 153 Ind. Cas. 691
Transfer of Property Act, 1882 — Section 41
High Courts14 Mar 1934Dismissed
Wazir Singh Vs Nagar
Allahabad High Court · AIR 1934 All 625
Agra Tenancy Act, 1926 — Section 253
High Courts14 Mar 1934Allowed
Chedi Lal Vs Mt. Insar Begam
Allahabad High Court · (1934) 03 AHC CK 0040
High Courts14 Mar 1934Dismissed
Sheo Narain Vs Town Area Panchayat
Allahabad High Court · AIR 1934 All 792 : 153 Ind. Cas. 549
High Courts14 Mar 1934Allowed
Collector of Meerut Vs Chaudhary Risal Singh
Allahabad High Court · (1934) 03 AHC CK 0033
High Courts14 Mar 1934
Narotam Vs Mt. Tapesra and Another
Allahabad High Court · AIR 1934 All 849
Guardians and Wards Act, 1890 — Section 11Penal Code, 1860 (IPC) — Section 406
High Courts13 Mar 1934Dismissed
Sri Chand and Others Vs Emperor
Allahabad High Court · AIR 1934 All 815 : 152 Ind. Cas. 802
Criminal Procedure Code, 1898 (CrPC) — Section 497
High Courts13 Mar 1934Dismissed
Chotey Lall Vs Ganpat Rai and Another
Allahabad High Court · (1934) 03 AHC CK 0026
High Courts13 Mar 1934
Nanak Vs Faqir Chand
Allahabad High Court · AIR 1934 All 697 : 153 Ind. Cas. 553
High Courts12 Mar 1934Dismissed
Surendra Singh Vs Gambhir Singh and Another
Allahabad High Court · (1934) 03 AHC CK 0042
High Courts12 Mar 1934Dismissed
Lalmani Vs Bejai Ram Chaudhari and Others
Allahabad High Court · AIR 1934 All 840 : 152 Ind. Cas. 30
Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 135
High Courts12 Mar 1934Dismissed
Sheoraj Chamar and another Vs Mudeer Khan and others
Allahabad High Court · (1934) 03 AHC CK 0009
Easements Act, 1882 — Section 17
High Courts12 Mar 1934
Sheo Raj Chamar and Another Vs Mudeer Khan and Others
Allahabad High Court · AIR 1934 All 868
High Courts09 Mar 1934Dismissed
Hira Lal Vs Mt. Jamna and Others
Allahabad High Court · AIR 1934 All 866 : 150 Ind. Cas. 1041
High Courts09 Mar 1934Allowed
Emperor Vs Mokhi
Allahabad High Court · AIR 1934 All 767
Criminal Tribes Act, 1911 — Section 10Criminal Tribes Act, 1924 — Section 22(2)(b)
High Courts09 Mar 1934Allowed
Gauri Shankar Vs Gopal Das and Others
Allahabad High Court · (1934) 03 AHC CK 0050
High Courts09 Mar 1934Allowed
Syed Ahmad Vs Hafiz Zahid Husain and Others
Allahabad High Court · AIR 1934 All 732 : 153 Ind. Cas. 1095