High Courts01 Feb 1934Allowed
B. Bhairon Prasad Vs Ablak Singh and Another
Allahabad High Court · (1934) 02 AHC CK 0014
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,383 of 5,024
High Courts30 Jan 1934Allowed
In Re: Maharaj Kumar of Vizianagaram
Allahabad High Court · (1934) 2 ITR 186
High Courts30 Jan 1934
MAHARAJ KUMAR OF VIZIANAGARAM, IN RE.
Allahabad High Court · (1934) 2 ITR 186
Income Tax Act, 1961 — Section 14(1), 66
High Courts26 Jan 1934Dismissed
Jagrup Ram Kasaundhan Vs Kashi Prasad Gupta and Others
Allahabad High Court · (1934) 01 AHC CK 0048
High Courts25 Jan 1934Disposed Of
Mt. Maida Vs Kishan Bahadur Singh and Others
Allahabad High Court · AIR 1934 All 645
Contract Act, 1872 — Section 235Guardians and Wards Act, 1890 — Section 31Transfer of Property Act, 1882 — Section 55
High Courts25 Jan 1934
Habibullah Khan Vs Bhabuti and Others
Allahabad High Court · AIR 1934 All 551
Agra Tenancy Act, 1926 — Section 121, 197
High Courts24 Jan 1934Dismissed
Phul Chand and Others Vs Khwaja Tahir Husain
Allahabad High Court · AIR 1934 All 442
High Courts24 Jan 1934
Badri Das and Others Vs Mt. Dhanni and Another
Allahabad High Court · (1934) 01 AHC CK 0007
High Courts23 Jan 1934Dismissed
Kunji Lal Vs Emperor
Allahabad High Court · AIR 1935 All 60
Criminal Procedure Code, 1898 (CrPC) — Section 369
High Courts23 Jan 1934Disposed Of
Baij Nath Pathak Vs Gaya Din Singh and Others
Allahabad High Court · (1934) 01 AHC CK 0046
High Courts23 Jan 1934Dismissed
Raghunath Ram and Others Vs Sirtaj and Another
Allahabad High Court · (1934) 01 AHC CK 0043
High Courts22 Jan 1934Dismissed
Mahabir Prasad and Another Vs Radhunath Saran and Others
Allahabad High Court · (1934) 01 AHC CK 0042
High Courts22 Jan 1934Dismissed
Bharat Singh and Others Vs Ram Prasad
Allahabad High Court · AIR 1934 All 816
High Courts22 Jan 1934Disposed Of
Mathuri Vs Bhola Nath and Others
Allahabad High Court · (1934) 01 AHC CK 0021
High Courts19 Jan 1934Disposed Of
Muhammad Hussain and Others Vs Sanwal Das and Others
Allahabad High Court · (1934) 01 AHC CK 0039
High Courts16 Jan 1934Dismissed
Musi Imran Vs Collector of Bijnore
Allahabad High Court · AIR 1934 All 434
High Courts16 Jan 1934Dismissed
Syed Musi Imran Vs Collector of Bijnor
Allahabad High Court · (1934) 01 AHC CK 0002
Court of Wards Act — Section 12Limitation Act, 1908 — Section 6
High Courts15 Jan 1934Dismissed
Maung Ba Thaw, Receiver or the Estate of Po Thit and another, Insolvents Vs Ma Pin
Allahabad High Court · (1934) 01 AHC CK 0054
Provincial Insolvency Act, 1920 — Section 4(2), 54
High Courts11 Jan 1934Dismissed
Ishwar Das and Another Vs Bhagwan Das
Allahabad High Court · (1934) 01 AHC CK 0052