High Courts04 Jan 1934Allowed
Moti Ram Vs Sri Lal
Allahabad High Court · AIR 1934 All 684
Agra Tenancy Act, 1926 — Section 222
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,385 of 5,024
High Courts04 Jan 1934
(Firm) Phul Chand Suraj Lal Vs L. Chhadami Lal
Allahabad High Court · (1934) 01 AHC CK 0013
High Courts04 Jan 1934
Mst. Haidar Begam Vs Syed Jawad Ali Shah
Allahabad High Court · (1934) 01 AHC CK 0001
High Courts03 Jan 1934Dismissed
Ram Kali and another Vs Bir Bhadarman Tewari and another
Allahabad High Court · (1934) 01 AHC CK 0053
Civil Procedure Code, 1908 (CPC) — Section 38, 39
High Courts03 Jan 1934Dismissed
Mt. Ram Kali and Another Vs Bir Bhadarman Tewari and Another
Allahabad High Court · AIR 1934 All 463
High Courts03 Jan 1934Allowed
The Secretary of State for India in Council Vs Mst. Soukali
Allahabad High Court · (1934) 01 AHC CK 0031
High Courts03 Jan 1934Dismissed
Mt. Ram Kali Vs Kamta Prasad and Others
Allahabad High Court · (1934) 01 AHC CK 0020
High Courts03 Jan 1934Dismissed
Amarchand and Another Vs Parmanand and Others
Allahabad High Court · (1934) 01 AHC CK 0017
High Courts03 Jan 1934
Ganga Dwar Choubey Vs Tilok Dhari Rao and Another
Allahabad High Court · (1934) 01 AHC CK 0014
High Courts03 Jan 1934
Municipal Board Benares Vs Krishna and Co.
Allahabad High Court · AIR 1934 All 550
High Courts03 Jan 1934Allowed
Secy. of State Vs Mt. Son Kali
Allahabad High Court · (1934) 01 AHC CK 0006
High Courts02 Jan 1934Disposed Of
Cantonment Board Vs (Firm) Hazari Lal Ganga Prasad
Allahabad High Court · AIR 1934 All 436
High Courts02 Jan 1934
Nanwan and Another Vs Bishen Lal and Others
Allahabad High Court · AIR 1934 All 395
High Courts02 Jan 1934Dismissed
M. Sunder Lal Vs Mt. Razia Begam and Another
Allahabad High Court · (1934) 01 AHC CK 0009
High Courts02 Jan 1934
Peare Lal and Others Vs Nathi Singh and Another
Allahabad High Court · AIR 1934 All 692
High Courts22 Dec 1933Dismissed
L. Ram Nath and Another Vs Lala Ram Chandra Mal
Allahabad High Court · AIR 1935 All 154 : 158 Ind. Cas. 193
Negotiable Instruments Act, 1881 (NI) — Section 113(a)
High Courts22 Dec 1933Partly Allowed
Gaekwar Baroda State Railway Vs Sheik Habib Ullah
Allahabad High Court · (1933) 12 AHC CK 0048
High Courts22 Dec 1933Disposed Of
Bharta Vs Chet Ram
Allahabad High Court · AIR 1934 All 427 : 150 Ind. Cas. 105
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6
High Courts22 Dec 1933Dismissed
Gokul and Another Vs Sheo Nandan and Others
Allahabad High Court · AIR 1934 All 426
High Courts22 Dec 1933Dismissed
Durga Narain Singh Vs Shanker Singh and Others
Allahabad High Court · AIR 1934 All 813 : 152 Ind. Cas. 766
North Western Provinces Tenancy Act, 1901 — Section 160