High Courts18 Feb 1936
Makkhan Lal Vs Musammat Bhagwana Kuer
Allahabad High Court · 162 Ind. Cas. 51
Civil Procedure Code, 1908 (CPC) — Section 38Civil Procedure Code, 1908 (CPC) — Section 38Civil Procedure Code, 1908 (CPC) — Section 38
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,337 of 5,024
High Courts15 Feb 1936Allowed
Nandu Mal Vs Panna Lal and Another
Allahabad High Court · AIR 1936 All 436 : 163 Ind. Cas. 823
High Courts15 Feb 1936Allowed
Sobha Ram Vs Tika Ram
Allahabad High Court · AIR 1936 All 454 : 163 Ind. Cas. 974
Penal Code, 1860 (IPC) — Section 498
High Courts15 Feb 1936
Mohammad Ishaq Khan Vs Kalloo and Others
Allahabad High Court · (1936) 02 AHC CK 0012
Provincial Insolvency Act, 1920 — Section 28(2), 29Provincial Insolvency Act, 1920 — Section 28(2), 29Provincial Insolvency Act, 1920 — Section 28(2), 29
High Courts14 Feb 1936Disposed Of
Mt. Ram Kailash Kunwari Vs Ishwari Saran and Others
Allahabad High Court · AIR 1936 All 475 : 163 Ind. Cas. 754
Civil Procedure Code, 1908 (CPC) — Section 132Evidence Act, 1872 — Section 85
High Courts14 Feb 1936Dismissed
Gaya Din Vs Lalta Prasad and Others
Allahabad High Court · AIR 1936 All 477 : 163 Ind. Cas. 554
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts14 Feb 1936
Behari Lal Vs Ale Nabi and Others
Allahabad High Court · AIR 1936 All 626
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts13 Feb 1936Dismissed
Munni Lal Vs Emperor
Allahabad High Court · AIR 1936 All 361
Dangerous Drugs Act, 1930 — Section 14
High Courts13 Feb 1936
Gopal Datt and Another Vs Babu Ram and Another
Allahabad High Court · AIR 1936 All 653
Limitation Act, 1963 — Section 7
High Courts12 Feb 1936
Ram Bharosey Vs Emperor
Allahabad High Court · AIR 1936 All 833 : 166 Ind. Cas. 430
Penal Code, 1860 (IPC) — Section 302
High Courts11 Feb 1936Dismissed
Shok Haran Prasad Singh and Others Vs Faqir Chand Sarju Prasad and Others
Allahabad High Court · AIR 1936 All 452 : 163 Ind. Cas. 672
High Courts11 Feb 1936
S. Shaukat Ali Vs B. Sheo Ghulam and Another
Allahabad High Court · AIR 1936 All 663 : 165 Ind. Cas. 124
Transfer of Property Act, 1882 — Section 53
High Courts06 Feb 1936Dismissed
Kewal Singh and Others Vs Emperor
Allahabad High Court · 164 Ind. Cas. 701
Criminal Procedure Code, 1898 (CrPC) — Section 540
High Courts06 Feb 1936Dismissed
Hamid Ullah Vs Ahmad Ullah
Allahabad High Court · AIR 1936 All 473 : 163 Ind. Cas. 558
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1
High Courts06 Feb 1936Allowed
Mt. Jaffo Vs Chitta and Others
Allahabad High Court · AIR 1936 All 443 : 163 Ind. Cas. 650
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 37
High Courts06 Feb 1936Dismissed
Uma Datt Upadhya Vs Mt. Zakia Bibi and Another
Allahabad High Court · AIR 1936 All 737
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts06 Feb 1936Dismissed
Hafiz Mohd. Rafiq Ahmad Vs Emperor
Allahabad High Court · AIR 1936 All 319
Criminal Procedure Code, 1898 (CrPC) — Section 260, 342, 355
High Courts06 Feb 1936Dismissed
Ram Bahal Ahir and Others Vs Emperor
Allahabad High Court · AIR 1936 All 364
Penal Code, 1860 (IPC) — Section 424