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Allahabad High Court judgments

1,00,467 judgments · page 4,336 of 5,024

High Courts27 Feb 1936

Jasnami and Others Vs Emperor

Allahabad High Court · AIR 1936 All 534 : 163 Ind. Cas. 866

Criminal Procedure Code, 1898 (CrPC) — Section 127Penal Code, 1860 (IPC) — Section 153
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High Courts19 Feb 1936Dismissed

Mubarik Hasan Vs Ishri Prasad

Allahabad High Court · AIR 1936 All 451 : 163 Ind. Cas. 971

Agra Tenancy Act, 1926 — Section 246Civil Procedure Code, 1908 (CPC) — Section 47
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High Courts18 Feb 1936Dismissed

Dalpat Rai Vs Emperor

Allahabad High Court · AIR 1936 All 469 : 163 Ind. Cas. 609

Criminal Procedure Code, 1898 (CrPC) — Section 199(1)(a), 552Penal Code, 1860 (IPC) — Section 182
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