High Courts06 Feb 1936
Fariduddin Khan Vs Emperor
Allahabad High Court · AIR 1936 All 313
Penal Code, 1860 (IPC) — Section 182
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,338 of 5,024
High Courts05 Feb 1936Disposed Off
Dhara Singh Vs Bharat Singh
Allahabad High Court · AIR 1936 All 613
High Courts05 Feb 1936Dismissed
Radhe Lal and Others Vs Emperor through Ishri and Another
Allahabad High Court · (1936) 02 AHC CK 0047
Penal Code, 1860 (IPC) — Section 323Penal Code, 1860 (IPC) — Section 323Penal Code, 1860 (IPC) — Section 323
High Courts05 Feb 1936Disposed Of
Ram Gopal Vs Mt. Ganga Devi
Allahabad High Court · AIR 1936 All 383 : 163 Ind. Cas. 244
Limitation Act, 1963 — Article 144
High Courts04 Feb 1936Dismissed
S. Zahoor Muhammad Khan Vs Dr. M.X. De-Noronha and Others
Allahabad High Court · 164 Ind. Cas. 730
Civil Procedure Code, 1908 (CPC) — Section 105(1)
High Courts03 Feb 1936Dismissed
Musammat Tijjo Vs Chiranji Lal
Allahabad High Court · 162 Ind. Cas. 45
Transfer of Property Act, 1882 — Section 53(a)Transfer of Property Act, 1882 — Section 53(a)Transfer of Property Act, 1882 — Section 53(a)
High Courts03 Feb 1936Dismissed
Emperor Vs Lakhan Singh and Others
Allahabad High Court · AIR 1936 All 311
Criminal Procedure Code, 1898 (CrPC) — Section 109, 110Penal Code, 1860 (IPC) — Section 395
High Courts03 Feb 1936Allowed
M. Kishan Lal Vs Mohammad Ishaq and Others
Allahabad High Court · AIR 1936 All 594
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts03 Feb 1936Dismissed
Jia Lal Vs Emperor
Allahabad High Court · AIR 1936 All 357
Penal Code, 1860 (IPC) — Section 415, 420
High Courts03 Feb 1936Disposed Of
Shyam Lal Vs Bahal Rai
Allahabad High Court · AIR 1936 All 408 : 163 Ind. Cas. 236
High Courts03 Feb 1936
Mt. Tijjo Vs Chiranjilal
Allahabad High Court · AIR 1936 All 621
Specific Relief Act, 1877 — Section 23(c)
High Courts02 Feb 1936Allowed
Khiali Ram Vs Bucha Ram
Allahabad High Court · AIR 1936 All 371
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts31 Jan 1936Dismissed
Jaimangal and Others Vs Emperor
Allahabad High Court · AIR 1936 All 437 : 163 Ind. Cas. 848
Penal Code, 1860 (IPC) — Section 323, 325
High Courts31 Jan 1936
Mt. Zainab Bibi Vs Umar Hayat Khan and Others
Allahabad High Court · AIR 1936 All 732
Agra Pre-emption Act, 1922 — Section 3
High Courts30 Jan 1936Dismissed
Ram Sewak Vs Mt. Rani Subhaddra Kuar
Allahabad High Court · AIR 1936 All 381
Evidence Act, 1872 — Section 116
High Courts30 Jan 1936Dismissed
Mansa Ram Vs L. Badri Prasad and Another
Allahabad High Court · AIR 1936 All 369 : 163 Ind. Cas. 231
Civil Procedure Code, 1908 (CPC) — Section 41
High Courts30 Jan 1936Dismissed
Mt. Ruqia Begam and Others Vs L. Suraj Mal and Others
Allahabad High Court · AIR 1936 All 404 : 163 Ind. Cas. 344
High Courts29 Jan 1936Dismissed
Pancham Vs Rameshwar and Others
Allahabad High Court · AIR 1936 All 376
Provincial Insolvency Act, 1920 — Section 5
High Courts29 Jan 1936
Moti Pansari Vs Usman and Others
Allahabad High Court · AIR 1936 All 318
Court Fees Act, 1870 — Section 17(19)
High Courts29 Jan 1936
Mauji and Others Vs Emperor
Allahabad High Court · AIR 1936 All 388
Criminal Procedure Code, 1898 (CrPC) — Section 162