High Courts27 Jan 1936Dismissed
Bechan Misir Vs Markande Misir and Others
Allahabad High Court · AIR 1936 All 335
Civil Procedure Code, 1908 (CPC) — Section 24
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,339 of 5,024
High Courts23 Jan 1936Dismissed
Ch. Gajraj Singh Vs Emperor
Allahabad High Court · AIR 1936 All 320 : 165 Ind. Cas. 716
Criminal Procedure Code, 1898 (CrPC) — Section 145, 147
High Courts20 Jan 1936Allowed
Ram Dei Vs Raghuvansh Narain Singh and Others
Allahabad High Court · (1936) 01 AHC CK 0028
High Courts20 Jan 1936Allowed
Babu Narsingh Prasad Singh Vs Puranmashi and Others
Allahabad High Court · 161 Ind. Cas. 762
Agra Tenancy Act, 1926 — Section 123Civil Procedure Code, 1908 (CPC) — Section 11Agra Tenancy Act, 1926 — Section 123
High Courts20 Jan 1936Dismissed
(Firm) Mangal Sen-Jai Deo Prasad and Others Vs Ganeshi Lal and Others
Allahabad High Court · AIR 1936 All 396
Negotiable Instruments Act, 1881 (NI) — Section 5
High Courts20 Jan 1936Allowed
Narsingh Prasad Singh Vs Puranmashi and Others
Allahabad High Court · AIR 1936 All 459
Agra Tenancy Act, 1926 — Section 123Uttar Pradesh Land Revenue Act, 1901 — Section 55(d)
High Courts17 Jan 1936Dismissed
Jiwan Vs Emperor
Allahabad High Court · AIR 1936 All 470 : 163 Ind. Cas. 661
Evidence Act, 1872 — Section 24
High Courts17 Jan 1936
Kallan Beg and Others Vs Emperor
Allahabad High Court · AIR 1936 All 306
Criminal Procedure Code, 1898 (CrPC) — Section 100Penal Code, 1860 (IPC) — Section 99
High Courts15 Jan 1936Allowed
Jaipal Ahir and Another Vs Badri Prasad and Another
Allahabad High Court · AIR 1936 All 485
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts15 Jan 1936Dismissed
Latafat Husain and Others Vs Hidayat Husain and Others
Allahabad High Court · AIR 1936 All 573
Transfer of Property Act, 1882 — Section 6
High Courts15 Jan 1936Dismissed
Abdul Jalil Khan Vs Emperor
Allahabad High Court · AIR 1936 All 354
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts13 Jan 1936Allowed
Ganeshji Pandey and Others Vs Mt. Bhagirati and Others
Allahabad High Court · AIR 1936 All 368 : 163 Ind. Cas. 242
High Courts13 Jan 1936
Perana or Peerana and Others Vs Emperor
Allahabad High Court · 164 Ind. Cas. 662
Penal Code, 1860 (IPC) — Section 302, 304
High Courts11 Jan 1936Dismissed
Emperor through Plrag Lal Vs Rustam Singh
Allahabad High Court · (1936) 01 AHC CK 0005
Criminal Procedure Code, 1898 (CrPC) — Section 247Criminal Procedure Code, 1898 (CrPC) — Section 247Criminal Procedure Code, 1898 (CrPC) — Section 247
High Courts08 Jan 1936Allowed
Bechan Prasad Vs Jhuri and Others
Allahabad High Court · AIR 1936 All 363
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts06 Jan 1936Dismissed
Gangaram Vs Harihar Prasad and Others
Allahabad High Court · AIR 1936 All 336
Transfer of Property Act, 1882 — Section 91, 92
High Courts03 Jan 1936
Gauri Shankar and Others Vs (Maharani) Hemant Kumari Debi and Others
Allahabad High Court · AIR 1936 All 301