COURT ARCHIVE

Allahabad High Court judgments

1,00,467 judgments · page 4,341 of 5,024

High Courts06 Dec 1935Dismissed

Secretary of State for Indian Council Vs Shaikh Zahid Husain

Allahabad High Court · AIR 1936 All 460 : 163 Ind. Cas. 689

Land Acquisition Act, 1894 — Section 24Uttar Pradesh Town Improvement Act, 1919 — Section 56, 57

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High Courts05 Dec 1935Dismissed

Gurcharan Prasad and Another Vs Secy. of State

Allahabad High Court · AIR 1936 All 309 : 160 Ind. Cas. 709

Court Fees Act, 1870 — Section 6Succession Act, 1925 — Section 379

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High Courts04 Dec 1935Dismissed

Raghubar Dayal Vs Emperor

Allahabad High Court · AIR 1936 All 370 : 163 Ind. Cas. 250

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High Courts04 Dec 1935Dismissed

Ram Bharosey and Another Vs Emperor

Allahabad High Court · AIR 1936 All 269

Criminal Procedure Code, 1898 (CrPC) — Section 540

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High Courts04 Dec 1935Disposed Of

Niranjan Lal Vs Emperor

Allahabad High Court · AIR 1936 All 141 : 160 Ind. Cas. 870

Criminal Procedure Code, 1898 (CrPC) — Section 145

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High Courts04 Dec 1935

Moti Lal Vs Emperor

Allahabad High Court · AIR 1936 All 164 : 153 Ind. Cas. 907

Penal Code, 1860 (IPC) — Section 209

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High Courts03 Dec 1935Allowed

Babu Ramesh Chandra and Another Vs Firm Kashi Ram-Bhajan Lal

Allahabad High Court · (1935) 12 AHC CK 0038

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High Courts03 Dec 1935Disposed Of

L. Sohan Lal Vs Emperor

Allahabad High Court · AIR 1936 All 192

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High Courts03 Dec 1935Disposed Of

Lala Sohan Lal Vs Emperor

Allahabad High Court · 161 Ind. Cas. 445

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High Courts03 Dec 1935Dismissed

Anant Singh and Others Vs Emperor

Allahabad High Court · AIR 1936 All 147

Penal Code, 1860 (IPC) — Section 147, 452

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High Courts03 Dec 1935Dismissed

Emperor Vs Batuk

Allahabad High Court · AIR 1936 All 142 : 160 Ind. Cas. 889

Criminal Procedure Code, 1898 (CrPC) — Section 133, 139A

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High Courts03 Dec 1935Disposed Of

B. Ramesh Chandra and Another Vs (Firm) Kashi Ram Bhajan Lal

Allahabad High Court · AIR 1936 All 152

Limitation Act, 1963 — Section 6

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High Courts03 Dec 1935

Raja Ram Vs Emperor

Allahabad High Court · AIR 1936 All 140 : 160 Ind. Cas. 1088 : 155 Ind. Cas. 657

Criminal Procedure Code, 1898 (CrPC) — Section 106Railways Act, 1890 — Section 120B

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High Courts03 Dec 1935

Muhammad Khalil Vs Emperor

Allahabad High Court · AIR 1936 All 356 : 160 Ind. Cas. 854

Criminal Procedure Code, 1898 (CrPC) — Section 133, 139A

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High Courts03 Dec 1935

Mohammad Khalil Vs Emperor Through Abdul Salam

Allahabad High Court · AIR 1936 All 356 : 160 Ind. Cas. 854

Criminal Procedure Code, 1898 (CrPC) — Section 133, 139A

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High Courts03 Dec 1935

Sah Chaturbhuj Vs Sah Mauji Ram

Allahabad High Court · (1935) 12 AHC CK 0003

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High Courts02 Dec 1935Dismissed

Antu Rai and Others Vs Ram Kinkar Rai and Another

Allahabad High Court · AIR 1936 All 412 : 163 Ind. Cas. 283

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High Courts02 Dec 1935

Mt. Asghari Begam and Another Vs Kanhaiya Lal and Others

Allahabad High Court · AIR 1936 All 750 : 165 Ind. Cas. 709

Civil Procedure Code, 1908 (CPC) — Section 66

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High Courts29 Nov 1935

Misra Rangnath Vs Misra Murari Lal

Allahabad High Court · AIR 1936 All 179

Civil Procedure Code, 1908 (CPC) — Section 115Guardians and Wards Act, 1890 — Section 34A

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High Courts29 Nov 1935Allowed

Rangnath Misra Vs Murari Lal Misra

Allahabad High Court · (1935) 11 AHC CK 0002

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