High Courts16 Apr 1936Dismissed
Radha Nath Mukerji and Others Vs Shaktipado Mukerji and Others
Allahabad High Court · AIR 1936 All 624
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,334 of 5,024
High Courts16 Apr 1936Allowed
Mt. Maina Vs Bhagwati Prasad
Allahabad High Court · AIR 1936 All 557
Transfer of Property Act, 1882 — Section 41, 43
High Courts16 Apr 1936
Raghunandan Sahu and Others Vs Badri Teli and Others
Allahabad High Court · (1936) 04 AHC CK 0005
High Courts15 Apr 1936Disposed Of
Mt. Rajpali Kunwar Vs Surju Rai and Others
Allahabad High Court · AIR 1936 All 507 : 163 Ind. Cas. 756
High Courts15 Apr 1936Dismissed
Secy. of State Vs Syed Anwar Husain and Another
Allahabad High Court · AIR 1936 All 525
United Provinces Town Improvement Act, 1919 — Section 53
High Courts15 Apr 1936Dismissed
(Shah) Ram Chand Vs Pt. Parbu Dayal and Others
Allahabad High Court · AIR 1936 All 595
Transfer of Property Act, 1882 — Section 60
High Courts14 Apr 1936Dismissed
Ram Prasad Vs Bishambhar Nath
Allahabad High Court · AIR 1936 All 607
High Courts08 Apr 1936Partly Allowed
Charan Singh Vs Diwan Singh and Another
Allahabad High Court · AIR 1936 All 706 : 165 Ind. Cas. 266
High Courts08 Apr 1936
Ibney Hasan Vs Gulkandi Lal and Others
Allahabad High Court · AIR 1936 All 611
Contract Act, 1872 — Section 16Usurious Loans Act, 1918 — Section 3
High Courts07 Apr 1936Dismissed
(Goshain) Mahesher Gir Vs (Sheikh)Rahmat Ullah and Others
Allahabad High Court · AIR 1936 All 710 : 165 Ind. Cas. 452
Specific Relief Act, 1877 — Section 39
High Courts06 Apr 1936Dismissed
CHAMBER OF COMMERCE, HAPUR Vs COMMISSIONER OF Income Tax, UNITED PROVINCES.
Allahabad High Court · (1936) 4 ITR 397
Income Tax Act, 1922 — Section 66(2)
High Courts06 Apr 1936Dismissed
Banarsi Das and Others Vs Sumat Prasad and Others
Allahabad High Court · (1936) 04 AHC CK 0007
High Courts27 Mar 1936Dismissed
(Firm) Kesla Mal Nand Kishore Vs Cooper Allen and Co.
Allahabad High Court · AIR 1936 All 717 : 165 Ind. Cas. 473
Evidence Act, 1872 — Section 92(2)
High Courts27 Mar 1936Dismissed
Gopal Das Agarwala Vs L. Hari Kishan Das
Allahabad High Court · AIR 1936 All 514 : 163 Ind. Cas. 919
High Courts25 Mar 1936Disposed Of
Abdul Jabbar and Another Vs B. Onkar Nath
Allahabad High Court · AIR 1936 All 489
Civil Procedure Code, 1908 (CPC) — Section 115Provincial Insolvency Act, 1920 — Section 75
High Courts25 Mar 1936Allowed
SETH KANHAIYALAL Vs COMMISSIONER OF Income Tax, C.P. and U.P.
Allahabad High Court · (1937) 5 ITR 739
Income Tax Act, 1961 — Section 66(2)
High Courts24 Mar 1936Allowed
Mt. Kulsum Bibi Vs Shiam Sunder Lal and Another
Allahabad High Court · AIR 1936 All 600
Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 54
High Courts24 Mar 1936
Sahu Makhan Lal Vs Mufti Mohammad Tawassul Husain
Allahabad High Court · AIR 1936 All 628
Agra Tenancy Act, 1926 — Section 132, 73(1)
High Courts16 Mar 1936Dismissed
British India Corporation Ltd. and Others Vs Robert Menzies
Allahabad High Court · AIR 1936 All 568
Companies Clauses Consolidation Act, 1845 — Section 10