High Courts16 Jun 1936Dismissed
Ashfaq Vs Emperor
Allahabad High Court · AIR 1936 All 707 : 165 Ind. Cas. 25
Dangerous Drugs Act, 1930 — Section 14
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,332 of 5,024
High Courts11 Jun 1936Dismissed
Pirag Lal Vs Rustam Singh
Allahabad High Court · AIR 1936 All 658
Criminal Procedure Code, 1898 (CrPC) — Section 247Penal Code, 1860 (IPC) — Section 352, 447
High Courts09 Jun 1936
Onkar Nath and Another Vs Emperor
Allahabad High Court · AIR 1936 All 675 : 165 Ind. Cas. 148
Reformatory Schools Act, 1897 — Section 8
High Courts25 May 1936Allowed
Emperor Vs Badalwa and Others
Allahabad High Court · AIR 1936 All 689 : 165 Ind. Cas. 259
Criminal Procedure Code, 1898 (CrPC) — Section 190
High Courts14 May 1936Dismissed
Deokinandan Vs Emperor
Allahabad High Court · AIR 1936 All 753 : 165 Ind. Cas. 701
Evidence Act, 1872 — Section 25
High Courts12 May 1936Allowed
Piyare Lal Vs Hasan Ahmad
Allahabad High Court · AIR 1936 All 708 : 165 Ind. Cas. 402
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
High Courts12 May 1936Disposed Of
Munna Lal Vs Municipal Board
Allahabad High Court · AIR 1936 All 676 : 165 Ind. Cas. 167
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts12 May 1936Dismissed
M.L. Gautam Vs Emperor
Allahabad High Court · AIR 1936 All 561
Criminal Procedure Code, 1898 (CrPC) — Section 99BPenal Code, 1860 (IPC) — Section 153A
High Courts12 May 1936
Mt. Manbhari Vs Pt. Sri Ram
Allahabad High Court · AIR 1936 All 672 : 165 Ind. Cas. 240
Contract Act, 1872 — Section 16
High Courts12 May 1936
Mt. Sheo Kumari and Others Vs Mathura Ram
Allahabad High Court · AIR 1936 All 657
Guardians and Wards Act, 1890 — Section 25
High Courts12 May 1936
Khichumal Vs Municipal Board
Allahabad High Court · AIR 1936 All 701 : 165 Ind. Cas. 694
High Courts11 May 1936Allowed
Chunna Mal Vs Bhagwant Kishore
Allahabad High Court · AIR 1936 All 584
Civil Procedure Code, 1908 (CPC) — Section 149Limitation Act, 1871 — Section 4
High Courts11 May 1936Allowed
Mt. Suraj Pali Vs Ariya Pretinidhi Sabha
Allahabad High Court · AIR 1936 All 686 : 165 Ind. Cas. 1
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 May 1936Allowed
Mt. Kulsoomun Nissa and Another Vs Noor Mohammad alias Sultan Haider and Another
Allahabad High Court · AIR 1936 All 666
Limitation Act, 1963 — Section 5Pensions Act, 1871 — Section 4
High Courts08 May 1936
Shikar Chand Vs Shankar Lal and Others
Allahabad High Court · AIR 1936 All 700 : 165 Ind. Cas. 231
High Courts07 May 1936
Tulsi Misir Vs Bindeshri Misir
Allahabad High Court · AIR 1936 All 593
Provincial Small Cause Courts Act, 1887 — Section 17(1)
High Courts05 May 1936Disposed Of
Bhajan Singh Vs Prem Narain and Another
Allahabad High Court · AIR 1936 All 619
High Courts05 May 1936Allowed
Rameshwar Nath Vs Mt. Aftab Begam and Another
Allahabad High Court · AIR 1936 All 803 : 166 Ind. Cas. 56
Transfer of Property Act, 1882 — Section 53
High Courts04 May 1936
Emperor Vs Ambika Prasad
Allahabad High Court · AIR 1936 All 693 : 165 Ind. Cas. 223
United Provinces Municipalities Act, 1916 — Section 307