High Courts14 Aug 1936
Gajraj Singh Vs Emperor
Allahabad High Court · AIR 1936 All 761
Motor Vehicles Act, 1988 — Section 16
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,331 of 5,024
High Courts13 Aug 1936Disposed Off
Randhir Singh and Another Vs Randhir Singh and Others
Allahabad High Court · (1936) 08 AHC CK 0017
High Courts12 Aug 1936Dismissed
Kanhaiya Lal and Another Vs Mr. Thomas Skinner and Another
Allahabad High Court · AIR 1936 All 806 : 165 Ind. Cas. 645
High Courts11 Aug 1936Dismissed
Bishan Dayal Vs Kesho Prasad and Another
Allahabad High Court · (1936) 08 AHC CK 0033
High Courts07 Aug 1936
MOHAMMAD ASLAM Vs COMMISSIONER OF Income Tax, UNITED PROVINCES.
Allahabad High Court · (1936) 4 ITR 412
Income Tax Act, 1961 — Section 66(1)
High Courts07 Aug 1936
Mukandi Lal and Others Vs Hashmat-un-nissa and Others
Allahabad High Court · AIR 1936 All 832 : 166 Ind. Cas. 283
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts07 Aug 1936
Mufti Mahomed Aslam Khalifa Mandi Vs Commissioner of Income Tax
Allahabad High Court · AIR 1936 All 817
Income Tax Act, 1922 — Section 2(12)
High Courts07 Aug 1936
Mufti Muhammad Aslam Khalifa Vs Commissioner of Income Tax
Allahabad High Court · (1936) 08 AHC CK 0001
High Courts06 Aug 1936Dismissed
Raghubar Singh and Others Vs Panchaiti Akhara Bara Udasin Nirwan
Allahabad High Court · 167 Ind. Cas. 783
Transfer of Property Act, 1882 — Section 60Transfer of Property Act, 1882 — Section 60Transfer of Property Act, 1882 — Section 60
High Courts06 Aug 1936Allowed
Raghubir Singh and Others Vs Panchaiti Akhara Bara Udasin Nirwan and Another
Allahabad High Court · AIR 1937 All 44
High Courts05 Aug 1936Dismissed
Raghunath Singh Parmar Vs Mukandi Lal
Allahabad High Court · AIR 1936 All 780 : 165 Ind. Cas. 892
High Courts05 Aug 1936Dismissed
Shiam Lal and Others Vs Ram Sarup and Another
Allahabad High Court · 165 Ind. Cas. 352
Transfer of Property Act, 1882 — Section 55
High Courts30 Jul 1936Dismissed
B. Debi Charan Lal Vs Khushal Rai Ratan Lal
Allahabad High Court · AIR 1936 All 763 : 165 Ind. Cas. 654
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts28 Jul 1936Allowed
Mt. Mustafai Begam Vs Raghuraj Singh and Others
Allahabad High Court · (1936) 07 AHC CK 0007
High Courts28 Jul 1936
Musammat Mustafai Begum Vs Raghuraj Singh
Allahabad High Court · (1936) 07 AHC CK 0004
High Courts23 Jul 1936Allowed
Emperor Vs Har Datt
Allahabad High Court · AIR 1936 All 743 : 165 Ind. Cas. 465
High Courts23 Jul 1936
Musammat Kamni Begam Vs Bashir Ulzaman Khan and Others
Allahabad High Court · 165 Ind. Cas. 20
High Courts23 Jul 1936
Mt. Kamni Began Vs Bashir Ulzaman Khan and Others
Allahabad High Court · AIR 1936 All 695
High Courts17 Jul 1936
Vishwanath Vs Emperor
Allahabad High Court · AIR 1936 All 742 : 165 Ind. Cas. 689
Penal Code, 1860 (IPC) — Section 379
High Courts17 Jun 1936
Ram Lal and Others Vs Emperor
Allahabad High Court · AIR 1936 All 651
Penal Code, 1860 (IPC) — Section 221