High Courts28 Aug 1936Disposed Off
Mohammad Wahid Khan Vs District Board
Allahabad High Court · AIR 1936 All 856 : 166 Ind. Cas. 228
Specific Relief Act, 1877 — Section 9
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,330 of 5,024
High Courts27 Aug 1936Disposed Of
Tej Bahadur and Others Vs (Firm) Kothi Radha Kishan-Gopi Kishan and Others
Allahabad High Court · AIR 1936 All 858 : 166 Ind. Cas. 182
Limitation Act, 1963 — Section 20
High Courts27 Aug 1936Allowed
Ram Chander and Others Vs (Pandit) Ram Chander and Others
Allahabad High Court · AIR 1936 All 870 : 166 Ind. Cas. 908
Limitation Act, 1963 — Article 83
High Courts27 Aug 1936Disposed Of
Har Prasad and Another Vs Lala Bool Chand
Allahabad High Court · AIR 1937 All 19 : 166 Ind. Cas. 615
High Courts25 Aug 1936Allowed
Emperor Vs Ram Gopal
Allahabad High Court · AIR 1936 All 865 : 166 Ind. Cas. 763
United Provinces Prevention of Adulteration Act, 1912 — Section 4
High Courts25 Aug 1936Dismissed
B. Gurmanj Saran Vs Radha Swami Sat Sang Sabha
Allahabad High Court · AIR 1936 All 759 : 165 Ind. Cas. 721
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts25 Aug 1936Dismissed
Raghubir Sahai Vs Wali Hussain Khan and Others
Allahabad High Court · AIR 1937 All 189
High Courts25 Aug 1936Allowed
Mahatab Singh and Others Vs Raja Durga Narain Singh and Another
Allahabad High Court · AIR 1936 All 811 : 166 Ind. Cas. 351
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
High Courts25 Aug 1936Dismissed
Emperor Vs Malkhan Singh
Allahabad High Court · AIR 1936 All 762 : 165 Ind. Cas. 698
Criminal Procedure Code, 1898 (CrPC) — Section 482
High Courts24 Aug 1936
Salek Chand Vs Emperor
Allahabad High Court · AIR 1936 All 851 : 166 Ind. Cas. 198
Criminal Procedure Code, 1898 (CrPC) — Section 344
High Courts24 Aug 1936Dismissed
Mt. Razina Khatun and Others Vs Mt. Abida Khatun
Allahabad High Court · (1936) 08 AHC CK 0015
High Courts22 Aug 1936Allowed
Moti Vs Beni
Allahabad High Court · AIR 1936 All 852 : 166 Ind. Cas. 847
Criminal Procedure Code, 1898 (CrPC) — Section 100
High Courts22 Aug 1936Dismissed
Vishwa Nath Khanna Vs Shiam Krishna
Allahabad High Court · AIR 1936 All 819 : 166 Ind. Cas. 47
Uttar Pradesh Court of Wards Act, 1912 — Section 37
High Courts22 Aug 1936Allowed
Hakim Hidayat Ullah and Others Vs B. Gokul Chand and Another
Allahabad High Court · (1936) 08 AHC CK 0013
High Courts22 Aug 1936
(Maulvi) Abdul Rab Vs Hakim Mohammad Hasan Khan
Allahabad High Court · AIR 1936 All 801 : 165 Ind. Cas. 681
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts20 Aug 1936Dismissed
Kan Kuar Vs Atal Behari Lal and Others
Allahabad High Court · AIR 1936 All 800 : 165 Ind. Cas. 736
High Courts20 Aug 1936Dismissed
Motiram Vs Emperor
Allahabad High Court · AIR 1936 All 758 : 165 Ind. Cas. 734
Penal Code, 1860 (IPC) — Section 304
High Courts20 Aug 1936Dismissed
Brij Rani Vs Ram Oudh
Allahabad High Court · (1936) 08 AHC CK 0018
Uttar Pradesh Regulation of Sales Act, 1934 — Section 3(2), 3(4)Uttar Pradesh Regulation of Sales Act, 1934 — Section 3(2), 3(4)Uttar Pradesh Regulation of Sales Act, 1934 — Section 3(2), 3(4)
High Courts19 Aug 1936Allowed
Pt. Bhagwan Das Vs Emperor
Allahabad High Court · AIR 1936 All 745 : 166 Ind. Cas. 455
Railways Act, 1890 — Section 101(a)