High Courts14 Sept 1936Dismissed
Hakim Kamla Datt Vs Ram Man Lal
Allahabad High Court · AIR 1937 All 114
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,329 of 5,024
High Courts14 Sept 1936
Ramman Lal Vs Hakim Kamla Dat
Allahabad High Court · AIR 1936 All 864 : 166 Ind. Cas. 816
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 30(2)
High Courts11 Sept 1936
Giyan Chandra Vs Emperor
Allahabad High Court · AIR 1937 All 47 : 166 Ind. Cas. 363
High Courts10 Sept 1936Dismissed
Mt. Parbati Vs Gajraj Singh
Allahabad High Court · (1936) 09 AHC CK 0036
High Courts10 Sept 1936Dismissed
Chotey Lal Vs Sudershan Lal and Another
Allahabad High Court · (1936) 09 AHC CK 0035
High Courts10 Sept 1936Dismissed
Jwala Prasad Vs Mt. Padmawati
Allahabad High Court · AIR 1937 All 56
High Courts09 Sept 1936Dismissed
Mohammad Huzabbar Ali Khan Vs Abdul Fateh Khan and Others
Allahabad High Court · (1936) 09 AHC CK 0011
High Courts08 Sept 1936Allowed
Guardian Assurance Company Ltd. Vs Shiva Manual Singh
Allahabad High Court · (1936) 09 AHC CK 0052
High Courts07 Sept 1936Allowed
Mahabir Ram Vs Ram Krishen Ram and Others
Allahabad High Court · AIR 1936 All 855 : 166 Ind. Cas. 276
Contract Act, 1872 — Section 239
High Courts07 Sept 1936Disposed Off
Harish Chandra Vs Kavindra Narain Sinha and Others
Allahabad High Court · AIR 1936 All 830
Companies Act, 1956 — Section 85
High Courts07 Sept 1936Dismissed
Mt. Gulab Devi Vs Kunwar Abdul Ghafur Khan and Others
Allahabad High Court · AIR 1936 All 868 : 166 Ind. Cas. 229
Agra Tenancy Act, 1926 — Section 249
High Courts07 Sept 1936Dismissed
Mt. India and Others Vs Lachmi Narain and Another
Allahabad High Court · (1936) 09 AHC CK 0019
High Courts03 Sept 1936Dismissed
(Firm) Ram Kumar-Rameshwar Lal Vs Prem Sukh Das and Others
Allahabad High Court · AIR 1936 All 857 : 166 Ind. Cas. 231
High Courts02 Sept 1936Dismissed
W.T. Henley''s Telegraph Works Co. Ltd. Vs Gorakhpur Electric Supply Co. Ltd.
Allahabad High Court · AIR 1936 All 840 : 166 Ind. Cas. 238
Companies Act, 1956 — Section 162(5)
High Courts02 Sept 1936Allowed
Mt. Mukundi Vs Jagannath and Others
Allahabad High Court · AIR 1937 All 42 : 166 Ind. Cas. 436
High Courts02 Sept 1936Allowed
Bageshari Tewari Vs Nandoo Singh and Others
Allahabad High Court · (1936) 09 AHC CK 0026
High Courts02 Sept 1936Allowed
Ram Manohar and Others Vs Baboo Singh
Allahabad High Court · (1936) 09 AHC CK 0014
High Courts01 Sept 1936Disposed Of
Firm Ugar Sen-Parsotam Das Vs Chamber of Commerce
Allahabad High Court · AIR 1937 All 432
Companies Act, 1956 — Section 12, 26
High Courts31 Aug 1936
Mt. Anto Vs Mt. Reoti Kuar and Others
Allahabad High Court · AIR 1936 All 837 : 166 Ind. Cas. 61
Transfer of Property Act, 1882 — Section 120
High Courts31 Aug 1936
Lakhan Vs Emperor
Allahabad High Court · AIR 1936 All 788 : 165 Ind. Cas. 769
Penal Code, 1860 (IPC) — Section 177