High Courts13 Oct 1936Allowed
(Raja) Veni Madho Prasad Singh Vs M. Wazid Ali
Allahabad High Court · (1936) 10 AHC CK 0017
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,327 of 5,024
High Courts12 Oct 1936Dismissed
Lala Ram Sarup Vs Musammat Kaniz Ummehani
Allahabad High Court · 167 Ind. Cas. 653
Civil Procedure Code, 1908 (CPC) — Section 104(2)Letters Patent Act, 1865 — Clause 10
High Courts12 Oct 1936Dismissed
L. Ram Sarup Vs Mt. Kaniz Ummehani
Allahabad High Court · AIR 1937 All 165
High Courts09 Oct 1936Allowed
Sunder and Others Vs Sheo Dat Singh
Allahabad High Court · (1936) 10 AHC CK 0010
High Courts09 Oct 1936Dismissed
Firm Bhawani Sahai-Salig Ram Vs Chhajju Mal and Others
Allahabad High Court · (1936) 10 AHC CK 0007
High Courts09 Oct 1936
Beni Madho Rao and Others Vs Sri Ram Chandraji Maharaj
Allahabad High Court · (1936) 10 AHC CK 0004
High Courts08 Oct 1936Dismissed
Sohanpal Singh Vs Special Manager Court of Wards of the Estate of Amir Begam
Allahabad High Court · (1936) 10 AHC CK 0019
High Courts05 Oct 1936Dismissed
L. Janardan Sarup Vs Emperor
Allahabad High Court · AIR 1937 All 12 : 166 Ind. Cas. 376
High Courts05 Oct 1936Dismissed
Narain Sahu Vs Gopi Nath Naik and Others
Allahabad High Court · AIR 1937 All 63
High Courts02 Oct 1936Dismissed
Bhondu Mal Vs Thomas Skinner
Allahabad High Court · (1936) 10 AHC CK 0024
High Courts01 Oct 1936Disposed Of
Pt. Kalyan Das Vs R.S. Chobey Sudershan Lal and Others
Allahabad High Court · (1936) 10 AHC CK 0011
High Courts28 Sept 1936Allowed
Francis Hector Vs Emperor
Allahabad High Court · (1936) 09 AHC CK 0032
High Courts28 Sept 1936Dismissed
Jagat Ram and Another Vs Emperor
Allahabad High Court · AIR 1937 All 76 : 166 Ind. Cas. 915
High Courts28 Sept 1936
Ram Raja Singh Vs Jagpal Singh and Another
Allahabad High Court · (1936) 09 AHC CK 0003
High Courts25 Sept 1936
Raghunath and Others Vs Har Kishan Das
Allahabad High Court · (1936) 09 AHC CK 0008
Criminal Procedure Code, 1898 (CrPC) — Section 256(I)Penal Code, 1860 (IPC) — Section 420Criminal Procedure Code, 1898 (CrPC) — Section 256(I)
High Courts23 Sept 1936Dismissed
Jamoon Vs Pt. Chakradhar Jayal Zamindar
Allahabad High Court · (1936) 09 AHC CK 0028
High Courts21 Sept 1936Dismissed
Nepal Rai and Others Vs Paras Ram Dube and Others
Allahabad High Court · (1936) 09 AHC CK 0033
High Courts21 Sept 1936Disposed Of
Mt. Mariam and Another Vs Mt. Amina and Others
Allahabad High Court · (1936) 09 AHC CK 0022
High Courts19 Sept 1936Dismissed
Musammat Gaindo Devi Vs Shanti Swarup and Others
Allahabad High Court · 167 Ind. Cas. 657
Specific Relief Act, 1877 — Section 21(c)