High Courts19 Nov 1936Disposed Of
Syed Mohammadi Husain Vs Mt. Chandro and Others
Allahabad High Court · AIR 1937 All 284
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,325 of 5,024
High Courts19 Nov 1936
Shukrullah and Others Vs Zohra Bibi and Others
Allahabad High Court · (1936) 11 AHC CK 0002
High Courts12 Nov 1936Dismissed
Alexander Perera Chandarasekera Vs The King
Allahabad High Court · (1936) 11 AHC CK 0005
Ceylon Evidence Ordinance, 1895 — Section 32
High Courts10 Nov 1936
Benares Bank Ltd. Vs Prem and Co. and Others
Allahabad High Court · AIR 1937 All 255
High Courts09 Nov 1936Allowed
Mohammada and Others Vs Harnand Lal and Another
Allahabad High Court · AIR 1937 All 262
High Courts09 Nov 1936Partly Allowed
Mohammada and Others Vs B. Harnand Lal and Another
Allahabad High Court · AIR 1937 All 262
High Courts09 Nov 1936Dismissed
Daya Shankar Vs Debi Din
Allahabad High Court · (1936) 11 AHC CK 0018
High Courts06 Nov 1936Disposed Of
B. Kunwar Bahadur Vs Gilsher Khan and Others
Allahabad High Court · (1936) 11 AHC CK 0034
High Courts06 Nov 1936Allowed
Bhawani Shanker Vs Mahmud All
Allahabad High Court · (1936) 11 AHC CK 0033
High Courts06 Nov 1936Dismissed
Ram Saran Das Vs Mt. Ram Piari
Allahabad High Court · AIR 1937 All 115 : 166 Ind. Cas. 894
High Courts06 Nov 1936Disposed Of
Bhawani Shankar Vs Mahmud Ali and Another
Allahabad High Court · (1936) 11 AHC CK 0024
High Courts05 Nov 1936Dismissed
Bisheshwar Dayal Vs Jafri Begam and Another
Allahabad High Court · AIR 1937 All 251
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3
High Courts05 Nov 1936Disposed Of
Bisheshar Dayal Vs Mt. Jafri Begam and Another
Allahabad High Court · AIR 1937 All 251
High Courts05 Nov 1936
Chaube Rashik Lal and Others Vs Mt. Radha Dulaiya
Allahabad High Court · (1936) 11 AHC CK 0003
High Courts04 Nov 1936
(Diwan) Saiyed Ali Rasul Vs Seth Balkishen and Others
Allahabad High Court · (1936) 11 AHC CK 0029
High Courts04 Nov 1936Dismissed
Bhawani Prasad Vs Ram Prasad
Allahabad High Court · (1936) 11 AHC CK 0025
High Courts04 Nov 1936
Ale Rasul Vs Balkishen and Others
Allahabad High Court · (1936) 11 AHC CK 0009
Civil Procedure Code, 1908 (CPC) — Section 48Civil Procedure Code, 1908 (CPC) — Section 48Civil Procedure Code, 1908 (CPC) — Section 48
High Courts04 Nov 1936Dismissed
Diwan Saiyed Ali Rasul Vs Seth Balkishen and Others
Allahabad High Court · (1936) 11 AHC CK 0004