COURT ARCHIVE

Allahabad High Court judgments

1,00,467 judgments · page 4,324 of 5,024

High Courts07 Dec 1936Allowed

Jwala Prasad Vs Har Prasad and Others

Allahabad High Court · AIR 1937 All 658

Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 52Uttar Pradesh Encumbered Estates Act, 1934 — Section 4

High Courts07 Dec 1936Allowed

Hingu Lal Vs Sarju Prasad

Allahabad High Court · AIR 1937 All 363 : 169 Ind. Cas. 135

Limitation Act, 1963 — Article 89

High Courts05 Dec 1936

Sridhar Lal Vs Ram Saroop and Others

Allahabad High Court · (1936) 12 AHC CK 0003

Encumbered Estates Act, 1934 — Section 2(g), 4

High Courts04 Dec 1936Disposed Of

Mahant Ram Kishan Das Vs Badri Bishal and Others

Allahabad High Court · AIR 1937 All 337

High Courts03 Dec 1936Dismissed

Murari Lal and Others Vs Muhammad Samiuddin Ahmad Khan and Others

Allahabad High Court · AIR 1937 All 273

High Courts03 Dec 1936

Sardar and Another Vs B. Navin Chandra and Others

Allahabad High Court · AIR 1937 All 226

High Courts30 Nov 1936Dismissed

Jagrup Singh Vs Mt. Ram Gati

Allahabad High Court · (1936) 11 AHC CK 0037

High Courts28 Nov 1936

Sheobaran Singh Vs Ranbir Prasad

Allahabad High Court · (1936) 11 AHC CK 0006

Encumbered Estates Act, 1934 — Section 6, 7Encumbered Estates Act, 1934 — Section 6, 7Encumbered Estates Act, 1934 — Section 6, 7

High Courts27 Nov 1936Allowed

Ram Garib Tewari Vs Hammad

Allahabad High Court · (1936) 11 AHC CK 0036

High Courts27 Nov 1936

Bindeshwari Prasad Pande Vs Oudh Kishore Singh

Allahabad High Court · (1936) 11 AHC CK 0008

High Courts26 Nov 1936Allowed

Kalicharan Chowdhari and Others Vs Raja Beni Madho Prasad Singh and Others

Allahabad High Court · (1936) 11 AHC CK 0017

High Courts25 Nov 1936Allowed

Jaman Gobind Rao Vs Ninga Gobind Rao

Allahabad High Court · (1936) 11 AHC CK 0032

Uttar Pradesh Revenue Court Manual — Paragraph 458

High Courts25 Nov 1936Allowed

Munni Singh and Others Vs Basdeo Singh and Others

Allahabad High Court · (1936) 11 AHC CK 0031

High Courts25 Nov 1936Allowed

Ram Brich Vs Emperor

Allahabad High Court · AIR 1937 All 228

High Courts25 Nov 1936Dismissed

Nitanand Vs Roop Narain and Others

Allahabad High Court · AIR 1937 All 320

High Courts24 Nov 1936

Basdeg Narain Singh Vs Ram Udit Narain Singh

Allahabad High Court · (1936) 11 AHC CK 0001

High Courts23 Nov 1936Disposed Of

Municipal Board Vs Sardar Sukha Singh

Allahabad High Court · AIR 1937 All 264

High Courts20 Nov 1936

Talluri Venkata Seshayya and Others Vs Thadikonda Kotiswara Rao And Others

Allahabad High Court · (1936) 11 AHC CK 0010

Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 44Civil Procedure Code, 1908 (CPC) — Section 11

High Courts20 Nov 1936Dismissed

The Kayastha Pahshala, Allahabad Vs Bhagwati Devi and Others

Allahabad High Court · (1936) 11 AHC CK 0007

Transfer of Property Act, 1882 — Section 14, 16, 17Transfer of Property Act, 1882 — Section 14, 16, 17Transfer of Property Act, 1882 — Section 14, 16, 17

High Courts19 Nov 1936Allowed

Sewak Ram and Others Vs Municipal Board

Allahabad High Court · (1936) 11 AHC CK 0020