High Courts21 Dec 1936Disposed Of
Bhadain Vs Gokul Singh and Others
Allahabad High Court · (1936) 12 AHC CK 0023
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,323 of 5,024
High Courts20 Dec 1936Allowed
Shanar Sahai Vs Athar Ali and Others
Allahabad High Court · (1936) 12 AHC CK 0039
Encumbered Estates Act, 1934 — Section 54
High Courts20 Dec 1936Allowed
Kuldip Singh Vs Rafiq Husain
Allahabad High Court · (1936) 12 AHC CK 0038
Agra Tenancy Act, 1926 — Section 29, 32(3)
High Courts18 Dec 1936Allowed
Muhammad Ibrahim Khan and Others Vs Nazir Ahmad and Another
Allahabad High Court · (1936) 12 AHC CK 0040
High Courts18 Dec 1936Allowed
Mohammad Ibrahim Khan and Others Vs Nazir Ahmad and Another
Allahabad High Court · (1936) 12 AHC CK 0031
High Courts18 Dec 1936Disposed Of
Mata Prasad Vs Tika Ram and Another
Allahabad High Court · AIR 1937 All 261
High Courts18 Dec 1936Dismissed
Harindra Nath Mukerji Vs B. Bhola Nath Sahu and Others
Allahabad High Court · (1936) 12 AHC CK 0005
High Courts17 Dec 1936Allowed
Beni Ram Mool Chand Vs Ghasi Ram and Others
Allahabad High Court · (1936) 12 AHC CK 0020
High Courts14 Dec 1936Allowed
Punjab Sugar Mills Co. Ltd. Vs Lakshman Prasad and Others
Allahabad High Court · (1936) 12 AHC CK 0025
High Courts12 Dec 1936Dismissed
Mohammad Idris Khan Vs Ram Narain and Another
Allahabad High Court · (1936) 12 AHC CK 0037
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Encumbered Estates Act, 1934 — Section 46, 6
High Courts12 Dec 1936Allowed
Ganeshilal and Others Vs Radhey Lal and Others
Allahabad High Court · (1936) 12 AHC CK 0002
Encumbered Estates Act, 1934 — Section 4, 6
High Courts10 Dec 1936Dismissed
Nawal Kishore Agarwala Vs Municipal Board and Others
Allahabad High Court · (1936) 12 AHC CK 0010
High Courts09 Dec 1936Dismissed
Soudagar Vs L. Joti Prasad
Allahabad High Court · (1936) 12 AHC CK 0017
High Courts09 Dec 1936Allowed
Ram Dayal and Others Vs Mukat Manohar and Another
Allahabad High Court · (1936) 12 AHC CK 0013
High Courts09 Dec 1936
Khima Nand and Another Vs Emperor Through Prem Singh
Allahabad High Court · 169 Ind. Cas. 622
High Courts08 Dec 1936Allowed
Municipal Board, Moradabad Vs Shiam Lal
Allahabad High Court · (1936) 12 AHC CK 0036
High Courts08 Dec 1936Allowed
Municipal Board Vs Shiam Lal
Allahabad High Court · (1936) 12 AHC CK 0014